High Courts07 Nov 2017Dismissed
Puneet Vs U O I
Delhi High Court · (2017) 11 DEL CK 0624
Indian Extradition Act, 1962 — Section 2(d), 2(e), 3, 3(1), 4, 5, 7, 35Indian Penal Code, 1860 — Section 304A
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,377 of 6,909
High Courts07 Nov 2017Partly Allowed
Dulal Diswas Vs State
Delhi High Court · (2017) 11 DEL CK 0623
Delhi Municipal Corporation Act, 1957 — Section 332, 461
High Courts07 Nov 2017
EMAAR MGF LAND LTD & ANR Vs AFTAB SINGH
Delhi High Court · (2017) 11 DEL CK 0008
Arbitration and Conciliation Act, 1996, Section 23, Section 8, Section 37, Section 8(1), Section 50, Section 37(1)(a) - Sta
High Courts06 Nov 2017Dismissed
Jaffar Khan Vs State Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0706
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(i)Prevention Of Children From Sexual Offences Act, 2012 — Section 6, 10
High Courts06 Nov 2017Dismissed
Mohd. Moti Vs State Of Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0705
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 307, 452
High Courts06 Nov 2017Allowed
Nisha & Anr Vs Vikram Singh & Anr
Delhi High Court · (2017) 11 DEL CK 0704
Motor Vehicles Act, 1988 — Section 166(2)
High Courts06 Nov 2017Disposed Of
New India Assurance Co. Ltd. Vs Pushpa Sharma And Ors
Delhi High Court · (2017) 11 DEL CK 0701
Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts06 Nov 2017Disposed Of
Raghubar Dayal Vs New India Insurance Co. Ltd & Ors
Delhi High Court · (2017) 11 DEL CK 0700
Indian Penal Code, 1860 — Section 279, 304A
High Courts06 Nov 2017Disposed Of
M/S Bombay Dyeing Mfg. Industries Vs Delhi Development Authority
Delhi High Court · (2017) 11 DEL CK 0699
High Courts06 Nov 2017Disposed Of
Bajaj Allianz General Insurance Co Ltd Vs Rajender Ravidas & Ors
Delhi High Court · (2017) 11 DEL CK 0698
High Courts06 Nov 2017Dismissed
Municipal Corporation Of Delhi Vs Brijesh Singh & Anr
Delhi High Court · (2017) 11 DEL CK 0697
Motor Vehicles Act, 1988 — Section 166
High Courts06 Nov 2017Disposed Of
Uttar Pradesh State Road Transport Corporation Vs Phool Kumari & Ors
Delhi High Court · (2017) 11 DEL CK 0696
Motor Vehicles Act, 1988 — Section 166
High Courts06 Nov 2017Disposed Of
Nidhi Arora & Ors Vs Reliance General Insurance Co. Ltd
Delhi High Court · (2017) 11 DEL CK 0695
High Courts06 Nov 2017Disposed Of
Anita & Ors. Vs Gurdev Verma & Ors
Delhi High Court · (2017) 11 DEL CK 0694
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Nov 2017Disposed Of
Kanwar Pal Vs Reliance General Insurance Pvt. Ltd. And Ors.
Delhi High Court · (2017) 11 DEL CK 0693
Motor Vehicles Act, 1988 — Section 166
High Courts06 Nov 2017Disposed Of
Oriental Insurance Co. Ltd. Vs Gian Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0692
Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 3, 166, 181
High Courts06 Nov 2017Disposed Of
New India Assurance Co. Ltd. Vs Pinki Uppal & Ors.
Delhi High Court · (2017) 11 DEL CK 0691
High Courts06 Nov 2017Dismissed
Oriental Insurance Co. Ltd Vs Mrinal Pandey & Ors
Delhi High Court · (2017) 11 DEL CK 0690
High Courts06 Nov 2017Disposed Of
Oriental Insurance Company Ltd Vs Maman Singh & Ors.
Delhi High Court · (2017) 11 DEL CK 0689
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts06 Nov 2017Allowed
Praveen Kumar Maakar Vs Union Of India And Anr
Delhi High Court · (2017) 11 DEL CK 0688
Trademarks Act, 1999 — Section 21, 21(1), 21(2)