High Courts07 Nov 2017Disposed Of
Baby Sakshi Greola Vs Manzoor Ahmad Simon & Anr
Delhi High Court · (2017) 11 DEL CK 0665
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,375 of 6,909
High Courts07 Nov 2017Dismissed
Oriental Insurance Co. Ltd Vs Rajmani Tripathi & Ors
Delhi High Court · (2017) 11 DEL CK 0664
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts07 Nov 2017Disposed Of
Bushara & Anr. Vs Dinesh Kumar Aggarwal & Ors
Delhi High Court · (2017) 11 DEL CK 0662
High Courts07 Nov 2017Disposed Of
Bharti Axa Gen.Ins.Co.Ltd. Vs Anuradha & Ors
Delhi High Court · (2017) 11 DEL CK 0661
High Courts07 Nov 2017Disposed Of
Mhcs Vs Gaurav Shekhri & Ors
Delhi High Court · (2017) 11 DEL CK 0660
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts07 Nov 2017Allowed
Jai Kumar Arya & Ors Vs Chhaya Devi & Anr
Delhi High Court · (2017) 11 DEL CK 0659
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 9, 94, 141, 151, Order 39, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17Companies (Management And Administration) Rules, 2014 — Rule 23, 23(1), 23(2)
High Courts07 Nov 2017Disposed Of
Income Tax Department Vs Income Tax Department
Delhi High Court · (2017) 11 DEL CK 0658
High Courts07 Nov 2017Disposed Of
National Insurance Company Ltd Vs Satish & Ors
Delhi High Court · (2017) 11 DEL CK 0657
High Courts07 Nov 2017Disposed Of
Oriental Insurance Co. Ltd. Vs Neelam Sharma & Ors
Delhi High Court · (2017) 11 DEL CK 0656
High Courts07 Nov 2017Disposed Of
Jyoti Vs Hem Raj Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0655
High Courts07 Nov 2017Disposed Of
Gauri Shankar (Through Lrs) Vs Jagdish Singh & Anr
Delhi High Court · (2017) 11 DEL CK 0654
High Courts07 Nov 2017Disposed Of
Tamding Dorjee Vs Govt Of India Ministry Of External Affairs
Delhi High Court · (2017) 11 DEL CK 0653
Passport Act, 1967 — Section 6, 6(2)
High Courts07 Nov 2017Disposed Of
Delhi Golf Club Ltd Vs Meghalaya State Commission Of Women
Delhi High Court · (2017) 11 DEL CK 0652
Meghalaya State Commission For Women Act, 2005 — Section 1, 1(2), 3, 3(1), 12, 13Orissa State Commission for Women Act, 1993 — Section 10(1)(d)
High Courts07 Nov 2017Disposed Of
Vifor (International) Ltd Vs Dharmendra Vora & Anr
Delhi High Court · (2017) 11 DEL CK 0651
Patent"s Act, 1970 — Section 48
High Courts07 Nov 2017Disposed Of
Pankaj @ Deepak Biswas Vs State (Govt. Of Nct) Delhi
Delhi High Court · (2017) 11 DEL CK 0650
Code Of Criminal Procedure, 1973 — Section 31Indian Penal Code, 1860 — Section 109, 368, 376Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6
High Courts07 Nov 2017Allowed
Surjeet Kaur Vs Vimla Arora (Deceased) Through Her Lrs. & Anr
Delhi High Court · (2017) 11 DEL CK 0649
Code Of Civil Procedure, 1908 — Section 100, Order 37, Order 37 Rule 1, Order 37 Rule 1(2)(b)(iii), Order 37 Rule 4
High Courts07 Nov 2017Dismissed
Hitesh Kumar Aggarwal Vs Kusum Lata & Ors
Delhi High Court · (2017) 11 DEL CK 0648
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts07 Nov 2017Allowed
Shriram Transport Finance Company Ltd Vs Azad Singh
Delhi High Court · (2017) 11 DEL CK 0647
Constitution Of India, 1950 — Article 226, 227Arbitration And Conciliation Act, 1996 — Section 16(2), 16(3), 17, 37, 37(2), 37(2)(b), 37(3)
High Courts07 Nov 2017
Veena Gupta Vs Tara Chand
Delhi High Court · (2017) 11 DEL CK 0646
Specific Relief Act, 1963 — Section 16(c)Transfer Of Property Act, 1882 — Section 52
High Courts07 Nov 2017
Mankind Pharma Limited Vs Sudhanshu Kumar & Anr
Delhi High Court · (2017) 11 DEL CK 0645
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 10