High Courts07 Nov 2017
Mankind Pharma Limited Vs Sham Lal & Ors
Delhi High Court · (2017) 11 DEL CK 0644
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 10
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,376 of 6,909
High Courts07 Nov 2017Disposed Of
V K S Vs R R
Delhi High Court · (2017) 11 DEL CK 0643
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Nov 2017Dismissed
Pr. Commissioner Of Income Tax-6 Vs Network Programs India Ltd.
Delhi High Court · (2017) 11 DEL CK 0642
Income Tax Rules, 1962 — Rule 10B(4)Income Tax Act, 1961 — Section 92CA, 260A
High Courts07 Nov 2017Disposed Of
Intergest India International Ltd Vs General Manager – UOI & Ors
Delhi High Court · (2017) 11 DEL CK 0641
High Courts07 Nov 2017Dismissed
Pr. Commissioner Of Income Tax-6 Vs Makemy Trip India Pvt. Ltd.
Delhi High Court · (2017) 11 DEL CK 0640
Income Tax Rules, 1962 — Rule 10B, 10CIncome Tax Act, 1961 — Section 92(3), 260A
High Courts07 Nov 2017Dismissed
Commissioner Of Income Tax (Ltu) Vs M/S ESPN Software India Ltd
Delhi High Court · (2017) 11 DEL CK 0639
High Courts07 Nov 2017Allowed
Umesh Kumar Vs State Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0638
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 437AEvidence Act, 1872 — Section 142, 143, 145, 154
High Courts07 Nov 2017Dismissed
Commissioner Of Customs(Import) Vs Gulati Sales Corporation
Delhi High Court · (2017) 11 DEL CK 0637
Customs Act, 1962 — Section 3(5), 3(8), 27, 27(1), 27(1B), 27A, 37(1), 37(2), 130Code of Criminal Procedure, 1973 — Section 165, 165(1)
High Courts07 Nov 2017Allowed
Om Parkash Khanijo Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0636
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017
Suresh Chand Vs Land Acquisition Collector (NW)
Delhi High Court · (2017) 11 DEL CK 0635
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017Allowed
Dunger Singh Tokas & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0634
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017Disposed Of
Om Prakash Vs Land Acquisitoion Collector (North) & Anr
Delhi High Court · (2017) 11 DEL CK 0633
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 30, 31
High Courts07 Nov 2017Dismissed
National Agricultural Co-Operative Marketing Federation Of India Ltd(NAFED) Vs National Spot Exchange Limited(NSEL)
Delhi High Court · (2017) 11 DEL CK 0632
Arbitration And Conciliation Act, 1996 — Section 18, 34, 34(2), 34(2)(a)(iii), 37Commercial Courts Act, 2015 — Section 13Multi-State Co-Operative Societies Act, 2002 — Section 84
High Courts07 Nov 2017
Saahil Goel & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0631
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017Allowed
Sonar Paper Product Pvt. Ltd. Vs Land Acquisition Collector / A.D.M. (South Distt.) & Ors
Delhi High Court · (2017) 11 DEL CK 0630
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017Allowed
Phoolwati Gupta And Ors Vs UOI And Ors
Delhi High Court · (2017) 11 DEL CK 0629
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017Disposed Of
J.C. Malhotra Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0628
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 31Right To Fair Compensation And Transparency In Land Acquisition And Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts07 Nov 2017Disposed Of
Major Dr. Surendra Poonia Vs Badminton Association Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0627
High Courts07 Nov 2017Disposed Of
Akhilesh Verma & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0626
High Courts07 Nov 2017Dismissed
Nzube Christian Asika Vs NCB
Delhi High Court · (2017) 11 DEL CK 0625
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 23(c), 37, 50, 50A