High Courts08 Nov 2017Disposed Of
Dr. Mahindra Nagar And Ors Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0603
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,374 of 6,909
High Courts08 Nov 2017Disposed Of
Ravi Kaushik Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0602
High Courts08 Nov 2017Disposed Of
Shyam Kishore Vs Indian Overseas Bank And Ors
Delhi High Court · (2017) 11 DEL CK 0601
High Courts08 Nov 2017Disposed Of
Ruby Vs Gnct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0600
Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)
High Courts08 Nov 2017Dismissed
Manjula Banerjee Vs State And Ors
Delhi High Court · (2017) 11 DEL CK 0599
Indian Succession Act, 1925 — Section 299Code Of Civil Procedure, 1908 — Section 24
High Courts08 Nov 2017Dismissed
BSES Rajdhani Power Ltd Vs Principal Commissioner Of Income Tax, Delhi-2
Delhi High Court · (2017) 11 DEL CK 0598
Income Tax Act, 1961 — Section 34, 40(a)(ia), 40A(2), 40A(2)(b), 120, 142(2A), 143(2), 143(3), 144A, 147, 263, 263(1)
High Courts08 Nov 2017Dismissed
National Highways Authority Of India Vs EMAS Expresway Private Limited
Delhi High Court · (2017) 11 DEL CK 0597
Arbitration And Conciliation Act, 1996 — Section 31(7), 34, 37Indian Contract Act, 1872 — Section 55
High Courts08 Nov 2017Disposed Of
Chamber Of Tax Consultants & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0596
Constitution Of India, 1950 — Article 14, 19(1)(g), 141, 144, 265Income Tax Act, 1961 — Section 4, 5, 14, 30, 36(1)(vii), 37, 37(1), 44AB, 44B, 115JB, 119, 144, 145, 145(1), 145(2), 145(3), 295Companies Act, 1956 — Section 209, 210A, 211, 211C, 211(1), 211(3A), 211(3C), 642
High Courts08 Nov 2017Disposed Of/Dismissed
Upender Singh & Anr Vs State
Delhi High Court · (2017) 11 DEL CK 0595
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304II, 307, 308, 323Code Of Criminal Procedure, 1973 — Section 360, 360(1)
High Courts08 Nov 2017Dismissed
Kesoram Rayon Vs Designated Authority & Ors
Delhi High Court · (2017) 11 DEL CK 0594
Constitution Of India, 1950 — Article 226, 265Customs Tariff (Identification, Assessment And Collection Of Antidumping Duty On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 2(b), 6, 6(1), 7, 8, 9, 10, 11, 12, 15, 16, 17, 17(3), 18, 19, 19(3), 20, 23, 23(1), 23(1A), 23(1B), 23(3), 23(6)Customs Tariff (Identification and Assessment of Safeguard Duty) Rules, 1997 — Section 16, 18
High Courts08 Nov 2017Allowed
Parshotam Joshi Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0593
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Delhi Land Reforms Act, 1954 — Section 27, 81, 85
High Courts08 Nov 2017Allowed
Tejpal Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0592
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Delhi Land Reforms Act, 1954 — Section 27, 81, 85
High Courts08 Nov 2017Disposed Of
Rajinder Singh & Ors Vs Land Acquisition Collector (New Delhi) & Ors
Delhi High Court · (2017) 11 DEL CK 0591
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 3(d), 4, 6, 11, 18, 28, 28A, 28A(1), 28A(2), 28A(3)
High Courts08 Nov 2017Dismissed
Gokul Chand & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0590
Constitution Of India, 1950 — Article 14, 21, 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24
High Courts08 Nov 2017Disposed Of
Jatinder Kapoor Vs South Delhi Municipal Corporation And Ors
Delhi High Court · (2017) 11 DEL CK 0589
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2017Allowed
Ajit Kumar Chawla Vs Delhi Development Authority And Ors.
Delhi High Court · (2017) 11 DEL CK 0588
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts08 Nov 2017Dismissed
U.A.N. RAJU- IVRCL CONSTRUCTION (JV) Vs KONKAN RAILWAY CORPORATION LIMITED
Delhi High Court · (2017) 11 DEL CK 0010
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)
High Courts08 Nov 2017Disposed off
UNION OF INDIA Vs ALOK KANSAL & ANR.
Delhi High Court · (2017) 11 DEL CK 0009
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(i), 34(2)(b), 34(2)(b)(ii), 34(3), 37
High Courts07 Nov 2017Dismissed
New India Assurance Company Ltd Vs Sunita & Ors
Delhi High Court · (2017) 11 DEL CK 0668
High Courts07 Nov 2017Disposed Of
Hari Kishan & Anr Vs Farzana & Ors
Delhi High Court · (2017) 11 DEL CK 0666