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Delhi High Court judgments

1,38,161 judgments · page 3,373 of 6,909

High Courts09 Nov 2017Allowed

Ishaq & Ors Vs Govt. Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0561

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1)(b), 24(2)
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High Courts09 Nov 2017Allowed

Daya Chand & Ors Vs Union Of India & Anr

Delhi High Court · (2017) 11 DEL CK 0560

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1)(b), 24(2)
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High Courts08 Nov 2017Disposed Of

Prasar Bharati Vs Nimbus Communication Pvt. Ltd

Delhi High Court · (2017) 11 DEL CK 0606

Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Rules, 2007 — Rule 4(2)Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Act, 2007 — Section 3, 7
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