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Delhi High Court judgments

1,38,161 judgments · page 3,371 of 6,909

High Courts10 Nov 2017Allowed

Bageesh Dutt Mishra Vs Saroj Devi

Delhi High Court · (2017) 11 DEL CK 0537

Code Of Civil Procedure, 1908 — Section 11, 47, Order 37, Order 2 Rule 2, Order 37 Rule 4Punjab Registration of Money Lenders Act, 1938 — Section 1(2), 2(7), 2(8), 3
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High Courts10 Nov 2017Dismissed

Mohan Goel Vs Radha Rani

Delhi High Court · (2017) 11 DEL CK 0535

Code Of Civil Procedure, 1908 — Order 37 Rule 4Delhi Rent Control Act, 1958 — Section 14(1)(e), 17, 25B, 25B(5), 25B(8)
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High Courts10 Nov 2017Dismissed

SPICEJET Ltd. Vs Arun Kumar

Delhi High Court · (2017) 11 DEL CK 0534

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, Order 37Arbitration And Conciliation Act, 1996 — Section 34
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High Courts10 Nov 2017Disposed Of

Puran Chandra Mathpal Vs Union Of India & Ors

Delhi High Court · (2017) 11 DEL CK 0528

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts09 Nov 2017Disposed Of

Delhi Jal Board Vs Its Workmen

Delhi High Court · (2017) 11 DEL CK 0587

Constitution Of India, 1950 — Article 39(d), 142Industrial Disputes Act, 1947 — Section 2(ra), 25U
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High Courts09 Nov 2017Dismissed

Naveen Kumar Vs DDA

Delhi High Court · (2017) 11 DEL CK 0586

Arbitration And Conciliation Act, 1996 — Section 9, 17, 33, 37(2)
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