High Courts13 Nov 2017Dismissed
C.S. Nanda Vs DVB & Anr.
Delhi High Court · (2017) 11 DEL CK 0512
Constitution Of India, 1950 — Article 32, 226
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,369 of 6,909
High Courts13 Nov 2017Dismissed
Indian Plastic Footwear And Clothing Pvt. Ltd Vs Baldev Singh
Delhi High Court · (2017) 11 DEL CK 0511
Code Of Civil Procedure, 1908 — Order 43(1)(r), Order 39 Rule 1, Order 39 Rule 2Trademarks Act, 1999 — Section 127(c), 145
High Courts13 Nov 2017
Naveen Kumar Vs K Ganpati Subrmanyam
Delhi High Court · (2017) 11 DEL CK 0510
Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 53A
High Courts13 Nov 2017Dismissed
Firoz Ahmed Vs Rustam And Anr
Delhi High Court · (2017) 11 DEL CK 0509
Code Of Civil Procedure, 1908 — Section 100, Order 9 Rule 13Specific Relief Act, 1963 — Section 19
High Courts13 Nov 2017Allowed
Union Of India Vs Savitri Devi & Anr
Delhi High Court · (2017) 11 DEL CK 0508
High Courts13 Nov 2017Allowed
Ritu Whittaker & Anr Vs State
Delhi High Court · (2017) 11 DEL CK 0507
Indian Succession Act, 1925 — Section 276
High Courts13 Nov 2017Disposed Of
Dilip @ Deepak Vs State
Delhi High Court · (2017) 11 DEL CK 0506
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 498A
High Courts13 Nov 2017Dismissed
Hansraj & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0505
Constitution Of India, 1950 — Article 14, 16, 309Subordinate Statistical Service (Group "B" Gazetted) Rules, 2002 — Rule 8
High Courts13 Nov 2017Dismissed
Principal Commissioner Of Income-Tax (Central)-1 Vs Pepsi Foods Private Limited
Delhi High Court · (2017) 11 DEL CK 0504
Income Tax Act, 1961 — Section 40(a)(ia), 260A
High Courts13 Nov 2017Partly Allowed
Msd Pharmaceuticals (P)Ltd Vs Additional Commissioner Of Income Tax & Anr
Delhi High Court · (2017) 11 DEL CK 0503
High Courts13 Nov 2017Dismissed
Pr. Commissioner Of Income Tax-6 Vs Mccain Foods India Pvt. Ltd.
Delhi High Court · (2017) 11 DEL CK 0502
High Courts13 Nov 2017Dismissed
Pr. Commissioner Of Income Tax-Central-1 Vs Sundeep Gupta
Delhi High Court · (2017) 11 DEL CK 0501
Income Tax Act, 1961 — Section 153A, 271AAA
High Courts13 Nov 2017Dismissed
Commissioner Of Income Tax-Exemption Vs Fertilizers Association Of India
Delhi High Court · (2017) 11 DEL CK 0500
Companies Act, 1956 — Section 2(15), 11, 12, 25
High Courts13 Nov 2017Disposed Of
Anil Kumar Gupta & Ors Vs M/S Bses Yamuna Power Limited & Ors
Delhi High Court · (2017) 11 DEL CK 0499
High Courts13 Nov 2017Dismissed
Rakesh & Anr Vs State
Delhi High Court · (2017) 11 DEL CK 0498
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts13 Nov 2017Allowed
Paradigm Geophysical Pty. Ltd. Vs Commissioner Of Income Tax (International Taxation)-3, New Delhi
Delhi High Court · (2017) 11 DEL CK 0497
Income Tax Act, 1961 — Section 44BB, 44DA, 143(3), 144C(2), 144C(3)(b), 144C(4), 246A, 253, 263, 264, 264(4), 264(4)(a), 264(4)(b), 264(4)(c)
High Courts13 Nov 2017Allowed
Rajiv Agro Private Limited & Anr Vs Lt. Governor & Ors
Delhi High Court · (2017) 11 DEL CK 0496
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Nov 2017Disposed Of
Sudesh Bansal Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0495
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 114(1), 114(2)General Clauses Act, 1897 — Section 6
High Courts13 Nov 2017Allowed
Ashey Ram & Anr Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0494
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Nov 2017Dismissed
M/S Swaraj Industrial And Domestic Appliances (P) Ltd & Anr Vs Societe Des Produits Nestle S.A & Anr
Delhi High Court · (2017) 11 DEL CK 0492
Code Of Civil Procedure, 1908 — Section 2(14), 104, Order 43, Order 43 Rule 1Arbitration And Conciliation Act, 1996 — Section 37Commercial Courts, Commercial Division And Commercial Appellate Division Of The High Courts Act, 2015 — Section 13, 13(1), 13(2), 16(2)