CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,370 of 6,909

High Courts13 Nov 2017Allowed

Sarla Gupta Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0491

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts13 Nov 2017Allowed

Hari Chand Vs Land Acquisition Collector (South) And Ors.

Delhi High Court · (2017) 11 DEL CK 0490

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts13 Nov 2017Dismissed

SUNIL KUMAR Vs M/S STOCK GURU INDIA LTD & ANR

Delhi High Court · (2017) 11 DEL CK 0014

Constitution Of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 4, 9Income Tax Act, 1961 — Section 132, 132(5), 132(10), 132(11), 132(12), 132B, 193(11), 226, 226(4), 292C, 293
Read judgment
High Courts10 Nov 2017

Vice Chancellor Vs Dal Chand

Delhi High Court · (2017) 11 DEL CK 0559

University Non-Teaching Employees, Terms and Conditions of Service Rules, 1971 — Rule 31Industrial Disputes Act, 1947 — Section 33C(2)
Read judgment
High Courts10 Nov 2017Disposed Of

Sukhjinder Singh Saini Vs Harvinder Kaur

Delhi High Court · (2017) 11 DEL CK 0543

Code Of Criminal Procedure, 1973 — Section 397, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 20, 21, 22, 23, 23(2), 29
Read judgment