High Courts09 Nov 2017Disposed Of
Ravi Shankar Sharma & Anr Vs Mohd. Shamshad & Ors
Delhi High Court · (2017) 11 DEL CK 0582
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,372 of 6,909
High Courts09 Nov 2017Disposed Of
Shri Ram General Insurance Co. Ltd Vs Laxman Dass Goel & Ors
Delhi High Court · (2017) 11 DEL CK 0581
High Courts09 Nov 2017Dismissed
Oriental Insurance Co. Ltd Vs Munna Lal & Ors
Delhi High Court · (2017) 11 DEL CK 0580
High Courts09 Nov 2017Dismissed
New India Assurance Co. Ltd Vs Simon SK Prasad & Ors
Delhi High Court · (2017) 11 DEL CK 0578
High Courts09 Nov 2017Disposed Of
Reliance General Insurance Co. Ltd Vs Sunita Devi & Ors.
Delhi High Court · (2017) 11 DEL CK 0577
High Courts09 Nov 2017Dismissed
Shriram General Insurance Company Ltd Vs Heera Devi & Ors
Delhi High Court · (2017) 11 DEL CK 0576
High Courts09 Nov 2017Dismissed
ICICI Lombard General Insurance Co. Ltd Vs Major Shyam Lal Dahiya & Ors
Delhi High Court · (2017) 11 DEL CK 0575
High Courts09 Nov 2017Dismissed
INOX Leisure Limited Vs Competition Commission Of India And Anr
Delhi High Court · (2017) 11 DEL CK 0574
Competition Act, 2002 — Section 6, 6(2), 31, 31(7), 42(2), 42(3)
High Courts09 Nov 2017
Shahi Exports Pvt Ltd & Another Vs CMD Buildtech Pvt Ltd
Delhi High Court · (2017) 11 DEL CK 0573
High Courts09 Nov 2017
Master Rayann Thru His Mother Mrs. Ridhima Juneja Vs P.N. Juneja & Sons HUF
Delhi High Court · (2017) 11 DEL CK 0572
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4
High Courts09 Nov 2017Dismissed
Bhagwati Devi & Ors Vs Sanjeev Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0571
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 44, 50Evidence Act, 1872 — Section 47, 116
High Courts09 Nov 2017Dismissed
W.H. Brady & Co. Ltd Vs Sarita Jain
Delhi High Court · (2017) 11 DEL CK 0570
Constitution Of India, 1950 — Article 14(1)(g), 21Delhi Rent Control Act, 1958 — Section 6, 6A, 9, 14(1)(e), 25B(5), 25B(8)
High Courts09 Nov 2017Disposed Of
Dibyendu Bhattacharjee Vs BCH Electric Ltd
Delhi High Court · (2017) 11 DEL CK 0569
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 24, Order 7 Rule 11
High Courts09 Nov 2017
Vishal Hira Merchants Pvt Ltd Vs ICICI Lombard General Insurance Company Ltd & Anr
Delhi High Court · (2017) 11 DEL CK 0568
Code Of Civil Procedure, 1908 — Order 7 Rule 11Limitation Act, 1963 — Section 14
High Courts09 Nov 2017Dismissed
Guru Gobind Singh Indraprastha Vs Alok Bansal & Ors
Delhi High Court · (2017) 11 DEL CK 0567
High Courts09 Nov 2017Disposed Of
M/S Continental Construction Ltd Vs State Bank Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0566
Code Of Civil Procedure, 1908 — Order 41 Rule 1
High Courts09 Nov 2017Disposed Of
Srinivasrao Udamala Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0565
Constitution Of India, 1950 — Article 226Central Industrial Security Force Rules, 2001 — Rule 61, 61(1)
High Courts09 Nov 2017Disposed Of
M/S Nature Tech Builders Ltd Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0564
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1)(b), 24(2)
High Courts09 Nov 2017Disposed Of
TATA Sons Limited & Ors Vs M/S Mayuri Beverages
Delhi High Court · (2017) 11 DEL CK 0563
High Courts09 Nov 2017
Verizon Trademark Services Llc & Ors Vs Parth Solanki & Anr
Delhi High Court · (2017) 11 DEL CK 0562
Code Of Civil Procedure, 1908 — Order 14, Order 39 Rule 3, Order 20 Rule 5Trademarks Act, 1999 — Section 2(1)(zg), 11(6), 11(7), 11(8), 29(4)