High Courts14 Nov 2017Disposed Of

Tejpal Vs Govt Of Nct Of Delhi And Ors

Delhi High Court · (2017) 11 DEL CK 0450

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts14 Nov 2017Allowed

Sunil Kumar And Ors Vs Union Of India And Ors

Delhi High Court · (2017) 11 DEL CK 0449

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Nov 2017Dismissed

Tribhuvan Kr Kaushik Vs State

Delhi High Court · (2017) 11 DEL CK 0527

Code Of Criminal Procedure, 1973 — Section 161, 164, 439, 482Indian Penal Code, 1860 — Section 34, 323, 377, 406, 420, 494, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Nov 2017Dismissed

Sanjay Vs State

Delhi High Court · (2017) 11 DEL CK 0526

Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 323, 341, 354, 376, 506, 509
High Courts13 Nov 2017Allowed

Kanwaljeet Singh Vs State

Delhi High Court · (2017) 11 DEL CK 0514

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 307, 452, 506