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Delhi High Court judgments

1,38,161 judgments · page 3,382 of 6,909

High Courts02 Nov 2017Disposed Of

Punjab National Bank Vs Bharti Sehgal And Anr.

Delhi High Court · (2017) 11 DEL CK 0758

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 17, 17(1), 34
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High Courts02 Nov 2017Disposed Of

Dilip Kumar Vs State

Delhi High Court · (2017) 11 DEL CK 0756

Code Of Criminal Procedure, 1973 — Section 164, 217, 313, 374(2)Indian Penal Code, 1860 — Section 90, 363, 366, 375, 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6
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High Courts02 Nov 2017Disposed Of

Saregama India Limited Vs Indian Singers Rights Association & Ors

Delhi High Court · (2017) 11 DEL CK 0750

Code Of Civil Procedure, 1908 — Section 96(1), 151, Order 23, Order 43 Rule 1A, Order 43 Rule 1(m), Order 23 Rule 3, Order 23 Rule 3A, Order 1 Rule 10Copyright Act, 1957 — Section 14(a), 14(e), 18(1), 38A, 39A, 55Indian Contract Act, 1872 — Section 23, 24
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High Courts02 Nov 2017Disposed Of

IJM Corporation Berhad Vs Commissioner Of Trade & Taxes

Delhi High Court · (2017) 11 DEL CK 0749

Delhi Value Added Tax Rules, 2005 — Rule 26, 34Delhi Value Added Tax, 2004 — Section 2(zi), 3(4), 11, 26, 27, 38, 38(1), 38(2), 38(3)(i), 38(3), 38(3)(ii), 38(3)(a), 38(3)(b), 38(4), 38(5), 38(7), 39, 42, 42(1), 42(1)(a), 58, 59
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High Courts02 Nov 2017Dismissed

Roopchand & Ors Vs Union Of India & Ors

Delhi High Court · (2017) 11 DEL CK 0748

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts02 Nov 2017Allowed

Khemchand And Ors. Vs Union Of India And Ors.

Delhi High Court · (2017) 11 DEL CK 0747

Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2)General Clauses Act, 1897 — Section 6
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High Courts02 Nov 2017Disposed Of

Suresh Kumar Vs Govt. Of Nct Of Delhi And Ors

Delhi High Court · (2017) 11 DEL CK 0746

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts02 Nov 2017Dismissed

Jamna Dass & Ors Vs Government Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0745

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 18Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts01 Nov 2017Dismissed

M/S Jakki Mull & Sons Vs Jagdish Thakral

Delhi High Court · (2017) 11 DEL CK 0805

Arbitration And Conciliation Act, 1996 — Section 2(9), 9, 11, 11(4), 11(5), 11(6), 11(9), 23, 25(a), 32(2)(a), 34Arbitration Act, 1940 — Section 20, 20(4)
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High Courts01 Nov 2017Dismissed

Bimla Devi Vs State Govt Of Nct Of Delhi

Delhi High Court · (2017) 11 DEL CK 0803

Code Of Criminal Procedure, 1973 — Section 164, 311, 397Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 17, 33(5)
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High Courts01 Nov 2017Disposed Of

Amarjeet Vs State

Delhi High Court · (2017) 11 DEL CK 0802

Code Of Criminal Procedure, 1973 — Section 161, 164, 389Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6
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