High Courts30 Oct 2017Disposed Of
Honshu Buildcon Pvt Ltd Vs North Delhi Municipal Corporation & Anr.
Delhi High Court · (2017) 10 DEL CK 0069
Arbitration And Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,389 of 6,909
High Courts30 Oct 2017
ASTUTI THROUGH FATHER DIPAK KUMAR Vs GOVT OF NCT OF DELHI
Delhi High Court · (2017) 10 DEL CK 0032
High Courts30 Oct 2017
M/S HCL LEARNING LTD. Vs M/S SADHNA TALENT SCHOOL
Delhi High Court · (2017) 10 DEL CK 0031
Arbitration and Conciliation Act, 1996, Section 11 - Appointment of arbitrators
High Courts30 Oct 2017Allowed
SANGITA RANI ARORA & ORS Vs UNION OF INDIA & ORS
Delhi High Court · (2017) 10 DEL CK 0030
High Courts27 Oct 2017Dismissed
Chanderbhan Malik Vs Chander Prakash Sabharwal
Delhi High Court · (2017) 10 DEL CK 0168
Delhi Rent Control Act, 1958 — Section 14(A), 14(C)Registration Act, 1908 — Section 49Limitation Act, 1963 — Section 14
High Courts27 Oct 2017Dismissed
Rajesh Kumar Vs Shanta Vashisht
Delhi High Court · (2017) 10 DEL CK 0167
Delhi Land Reforms Act, 1954 — Section 3(11)(a)Registration Act, 1908 — Section 54Indian Penal Code, 1860 — Section 420, 447
High Courts27 Oct 2017Dismissed
Narender Kumar Gupta Vs Alka Gupta
Delhi High Court · (2017) 10 DEL CK 0166
Indian Partnership Act, 1932 — Section 69Evidence Act, 1872 — Section 91
High Courts27 Oct 2017Dismissed
Raees Ahmed Vs Sheikh Iqbal Ahmed And Ors
Delhi High Court · (2017) 10 DEL CK 0165
Slum Areas (Improvement And Clearance) Act, 1956 — Section 19, 19(1)(a), 19(4)Waqf Act, 1995 — Section 6, 6(1), 6(5), 7, 7(1), 83, 85
High Courts27 Oct 2017Dismissed
Kulbhushan Madan Vs Life Insurance Corporation Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0164
Constitution Of India, 1950 — Article 226
High Courts27 Oct 2017Disposed Of
Consolidated Finvest & Holdings Limited Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0163
Company Court Rules, 1959 — Rule 84Companies Act, 1956 — Section 394
High Courts27 Oct 2017Dismissed
N.S. Padmanabhan Vs National Institute Of Immunology & Ors
Delhi High Court · (2017) 10 DEL CK 0162
High Courts27 Oct 2017Dismissed
Vijay Pal Singh Vs Bharat Bhushan Gulati
Delhi High Court · (2017) 10 DEL CK 0161
Code Of Civil Procedure, 1908 — Section 2(12), 100
High Courts27 Oct 2017Allowed
Delhi Development Authority & Anr Vs Raju & Anr
Delhi High Court · (2017) 10 DEL CK 0160
Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2(3)Employee’s Compensation Act, 1923 — Section 4A, 22, 30
High Courts27 Oct 2017Dismissed
Priyam Batra (Deceased) Through Lrs Vs Navketan Cooperative Group Housing Society Ltd & Anr
Delhi High Court · (2017) 10 DEL CK 0159
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 18, Order 18 Rule 3A, Order 18 Rule 16Evidence Act, 1872 — Section 68
High Courts27 Oct 2017Allowed
Merck Sharp & Dohme Corp. & Anr Vs Munish Thakur & Anr
Delhi High Court · (2017) 10 DEL CK 0158
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 10Patents Act, 1970 — Section 48Commercial Courts, Commercial Division And Commercial Appellate Division Of The High Courts Act, 2015 — Order 13A
High Courts27 Oct 2017Dismissed
Medical Council Of India Vs Dr. Anil Grover & Ors
Delhi High Court · (2017) 10 DEL CK 0157
Indian Medical Council (Professional Conduct, Etiquette And Ethics) Regulations, 2002 — Regulation 8.1
High Courts27 Oct 2017Dismissed
Union Of India & Ors Vs Kamal Kumar
Delhi High Court · (2017) 10 DEL CK 0156
Constitution Of India, 1950 — Article 226Smugglers And Foreign Exchange Manipulators (Forfeiture Of Property) Act, 1976 — Section 2(2)(c), 3(1)(c), 3(1)(c)(iii), 6, 6(1), 7, 7(3), 8, 18, 20Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 12A(2)
High Courts27 Oct 2017Allowed
H.V. Kumar And Ors Vs Delhi Treasury And Ors
Delhi High Court · (2017) 10 DEL CK 0155
Constitution Of India, 1950 — Article 300Code Of Civil Procedure, 1908 — Order 5 Rule 20, Section 151Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts27 Oct 2017Allowed
Late Sh Harendra Pal Singh The Lrs & Ors. Vs Rishi Pal Singh
Delhi High Court · (2017) 10 DEL CK 0154
Code Of Civil Procedure, 1908 — Order 23Hindu Succession Act, 1956 — Section 14, 14(1)Transfer Of Property Act, 1882 — Section 19, 21
High Courts27 Oct 2017Dismissed
Deepak Verma Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0153