High Courts27 Oct 2017Disposed Of
Vikas Sharma @ Monty & Anr Vs Jagdish Lal
Delhi High Court · (2017) 10 DEL CK 0132
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,391 of 6,909
High Courts27 Oct 2017Dismissed
Balram Vs State Nct Of Delhi
Delhi High Court · (2017) 10 DEL CK 0131
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374Indian Penal Code, 1860 — Section 375, 376
High Courts27 Oct 2017Disposed Of
Omaxe Infrastructure & Construction Ltd. Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0130
Arbitration And Conciliation Act, 1996 — Section 12, 29A(1), 29A(6)
High Courts27 Oct 2017Dismissed
MEENU SETH Vs BINU SETH & ORS
Delhi High Court · (2017) 10 DEL CK 0028
Code Of Civil Procedure, 1908 — Order 43 Rule 1Mental Health Act, 1987 — Section 2(f), 2(l), 50, 51, 52, 54, 54(3), 56, 57, 58, 59, 62 to 73, 76Mental Healthcare Act, 2017 — Section 126
High Courts27 Oct 2017Dismissed
ATUL KUMAR Vs STATE
Delhi High Court · (2017) 10 DEL CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 326
High Courts26 Oct 2017Disposed Of
New India Assurance Co. Ltd. Vs Pinki Saini & Ors
Delhi High Court · (2017) 10 DEL CK 0196
Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts26 Oct 2017Disposed Of
Shri Ram Gen. Ins. Co. Ltd. Vs Rajesh Kumar & Ors
Delhi High Court · (2017) 10 DEL CK 0195
High Courts26 Oct 2017Disposed Of
National Insurance Co. Ltd. Vs Ombati & Ors
Delhi High Court · (2017) 10 DEL CK 0194
High Courts26 Oct 2017
Brijesh Kumar Pandey & Anr. Vs Alka Aggarwal & Ors.
Delhi High Court · (2017) 10 DEL CK 0193
Code Of Civil Procedure, 1908 — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 140, 166
High Courts26 Oct 2017Disposed Of
New India Ass. Co. Ltd. Vs Saroj Devi & Ors
Delhi High Court · (2017) 10 DEL CK 0192
Motor Vehicles Act, 1988 — Section 166
High Courts26 Oct 2017Disposed Of
Deepak R Gayakward & Anr Vs Parameshwar & Ors.
Delhi High Court · (2017) 10 DEL CK 0191
Indian Penal Code, 1860 — Section 279, 304A, 338Code Of Criminal Procedure, 1973 — Section 107, 151, 173Motor Vehicles Act, 1988 — Section 133
High Courts26 Oct 2017Disposed Of
Universal Sompo Gen. Ins. Co. Ltd Vs Savitri & Ors
Delhi High Court · (2017) 10 DEL CK 0190
High Courts26 Oct 2017Dismissed
UP State Road Transport Corporation Vs Anju Sharma & Ors
Delhi High Court · (2017) 10 DEL CK 0189
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts26 Oct 2017Disposed Of
M/S Monish Uppal & Associates Vs Regional Director, North Region & Ors
Delhi High Court · (2017) 10 DEL CK 0188
Companies (Audit & Auditors) Rules, 2014 — Rule 7Companies Act, 2013 — Section 139, 140(1)
High Courts26 Oct 2017Dismissed
Mayar Health Resorts Limited Vs Indian Tourism Development Corporation
Delhi High Court · (2017) 10 DEL CK 0187
Constitution Of India, 1950 — Article 12, 14, 226Arbitration And Conciliation Act, 1996 — Section 8, 9, 34
High Courts26 Oct 2017Disposed Of
Sanjay Gupta Vs Vijender Sharma & Ors
Delhi High Court · (2017) 10 DEL CK 0186
Cost And Works Accountants Act, 1959 — Section 21A(3), 21B, 21B(2), 21B(3), 21B(3)(a), 22E, 22E(1)Cost And Works Accountants Regulations, 1959 — Regulation 132
High Courts26 Oct 2017Disposed Of
Leo Duct Engineers & Consultants Ltd. Vs Gail Gas Limited & Anr
Delhi High Court · (2017) 10 DEL CK 0185
High Courts26 Oct 2017Disposed Of
Today Merchandise Pvt. Ltd. & Anr. Vs WWW.INDIATODAYSHOPPING.CO.IN & Anr
Delhi High Court · (2017) 10 DEL CK 0184
High Courts26 Oct 2017Allowed
Reliance General Insurance Co. Ltd. Vs Ashok Kumar & Anr
Delhi High Court · (2017) 10 DEL CK 0183
Employee"s Compensation Act, 1923 — Section 10, 21, 21(1), 30Code Of Criminal Procedure, 1973 — Section 340Indian Penal Code, 1860 — Section 209
High Courts26 Oct 2017
Ashwini Kumar Verma Vs A.K. Tandon & Ors
Delhi High Court · (2017) 10 DEL CK 0182
Limitation Act, 1963 — Article 54Code Of Civil Procedure, 1908 — Order 14 Rule 5Specific Relief Act, 1963 — Section 21, 22