High Courts24 Oct 2017Dismissed
Principal Commissioner Of Income Tax – 7 Vs M/S Paramount Biotech Industries Ltd
Delhi High Court · (2017) 10 DEL CK 0265
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 143(2)(ii), 147, 148, 158BC(b)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,395 of 6,909
High Courts24 Oct 2017Dismissed
Sachin Kumar Vs Union Of India & Ors
Delhi High Court · (2017) 10 DEL CK 0264
Constitution Of India, 1950 — Article 226
High Courts24 Oct 2017Dismissed
Taurant Projects Ltd Vs Bakshi The Drill
Delhi High Court · (2017) 10 DEL CK 0263
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a)Evidence Act, 1872 — Section 34
High Courts24 Oct 2017
Prem Rani & Ors Vs Keshav Smarak Samiti
Delhi High Court · (2017) 10 DEL CK 0262
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(j), 14(10), 38
High Courts24 Oct 2017Dismissed
Shekhar & Anr Vs Ajay Kumar Sharma
Delhi High Court · (2017) 10 DEL CK 0261
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts24 Oct 2017Dismissed
Kewal Kishan Vs Nathu Ram
Delhi High Court · (2017) 10 DEL CK 0260
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts24 Oct 2017Allowed
Raj Kumar Sethi & Anr. Vs Janki Devi @ Usha Kiran
Delhi High Court · (2017) 10 DEL CK 0259
Limitation Act, 1963 — Article 64, 65Limitation Act, 1963 — Section 27Code Of Civil Procedure, 1908 — Section 10, 96
High Courts24 Oct 2017
Vijay Laxmi Gupta Vs Suresh Kumar Puri And Ors
Delhi High Court · (2017) 10 DEL CK 0258
Code Of Civil Procedure, 1908 — Section 96, 151, Order 7 Rule 7, Order 41 Rule 33
High Courts24 Oct 2017Disposed Of
Dr. Vandana Tarneja Vs University Of Delhi & Ors
Delhi High Court · (2017) 10 DEL CK 0256
High Courts24 Oct 2017
Dr. Sarjit Singh Awla Vs Kuldeep Singh Awla
Delhi High Court · (2017) 10 DEL CK 0255
Limitation Act, 1963 — Article 58Limitation Act, 1908 — Article 120Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 17
High Courts24 Oct 2017Disposed Of
Reliance General Insurance Co Ltd Vs Geeta Sharma & Ors
Delhi High Court · (2017) 10 DEL CK 0254
High Courts24 Oct 2017Disposed Of
Jyoti & Ors. Vs Oriental India Insurance Co. Ltd. & Ors.
Delhi High Court · (2017) 10 DEL CK 0253
High Courts24 Oct 2017Disposed Of
New India Assurance Co. Ltd. Vs Pappu Kumar Yadav & Ors
Delhi High Court · (2017) 10 DEL CK 0244
Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts24 Oct 2017Disposed Of
National Insurance Co Ltd Vs Inder Kumar Jha & Ors
Delhi High Court · (2017) 10 DEL CK 0243
High Courts24 Oct 2017Disposed Of
Pramila Sahu & Ors. Vs Madiya Dangi & Ors
Delhi High Court · (2017) 10 DEL CK 0242
Indian Penal Code, 1860 — Section 279, 304Motor Vehicles Act, 1988 — Section 166(2)
High Courts24 Oct 2017Disposed Of
Rina Devi & Ors Vs Mohan Lal Gurjar & Ors
Delhi High Court · (2017) 10 DEL CK 0240
High Courts24 Oct 2017Disposed Of
ICICI Lombard Gen. Insurance Co. Ltd Vs Laxmi Devi & Ors
Delhi High Court · (2017) 10 DEL CK 0239
High Courts24 Oct 2017Disposed Of
Puran Chand (Through Lr’s) Vs Dharminder Singh & Ors
Delhi High Court · (2017) 10 DEL CK 0238
Motor Vehicles Act, 1988 — Section 166