High Courts24 Nov 2017Disposed Of
Dr. B. P. Sinha Vs Union Of India & Anr.
Delhi High Court · (2017) 11 DEL CK 0207
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,354 of 6,909
High Courts24 Nov 2017
Bajaj Resources Limited & Anr Vs Goyal Herbals Private Limited & Ors
Delhi High Court · (2017) 11 DEL CK 0206
Code Of Civil Procedure, 1908 — Section 20, 20(a), 20(b), 20(c), Order 13A, Order 7 Rule 10, Order 6 Rule 17Trade Marks Act, 1999 — Section 134, 134(2)Copyright Act, 1957 — Section 62
High Courts24 Nov 2017Dismissed
Ravinder Ahluwalia Vs M.L. Sharma
Delhi High Court · (2017) 11 DEL CK 0205
Code Of Civil Procedure, 1908 — Section 96, Order 37Negotiable Instruments Act, 1881 — Section 138
High Courts24 Nov 2017Dismissed
Vikram Kumar Vs Rakesh Saraf
Delhi High Court · (2017) 11 DEL CK 0204
Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section 65, 65B
High Courts24 Nov 2017Allowed
Ranjeet Vs Union Of India
Delhi High Court · (2017) 11 DEL CK 0203
Railway Accident And Untoward Incidents (Compensation) Amendment Rules, 2016 — Rule 3Railways Act, 1989 — Section 2(29), 123, 123(c), 123(2), 124A
High Courts24 Nov 2017Allowed
Council Of The Institute Of Chartered Accountant Of India Vs Ashok Kumar & Anr
Delhi High Court · (2017) 11 DEL CK 0202
Chartered Accountants Act, 1949 — Section 8(5), 8(6), 21, 21(5), 21(6), 22Securities And Exchange Board Of India Act, 1992 — Section 11BSecurities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 1995 — Regulation 12, 15(2)
High Courts24 Nov 2017Disposed Of
EBIZ.Com Pvt.Ltd & Ors Vs Central Excise, Customs And Service Tax Appellate Tribunal, Delhi ( CESTAT & Anr.)
Delhi High Court · (2017) 11 DEL CK 0201
High Courts24 Nov 2017Dismissed
Mahinder Singh Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0200
Constitution Of India, 1950 — Article 226, 227Delhi Police Act, 1978 — Section 103
High Courts24 Nov 2017Disposed Of
CPL Uttam Dubey Vs Union Of India And Ors.
Delhi High Court · (2017) 11 DEL CK 0199
High Courts24 Nov 2017Disposed Of
R P S Yadav Sub Inspector (Fire) Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0198
High Courts24 Nov 2017Dismissed
Akhand Rashtrawadi Party Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0196
High Courts24 Nov 2017Dismissed
Edara Gopi Chand Vs Union Of India & Anr.
Delhi High Court · (2017) 11 DEL CK 0195
Cable Television Networks Rules, 1994 — Rule 6, 6(5), 21, 21(1), 33, 33(1), 35Cinematograph Act, 1952 — Section 3, 4(5)(iii), 5A, 8
High Courts23 Nov 2017Dismissed
M/S Ambience Hospitality Pvt Ltd Vs Dy Commissioner Of Income Tax
Delhi High Court · (2017) 11 DEL CK 0239
Code Of Criminal Procedure, 1973 — Section 397Income Tax Act, 1961 — Section 266C, 277
High Courts23 Nov 2017Disposed Of
Oriental Insurance Co Ltd Vs Rahul Gupta @ Manoj Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0238
High Courts23 Nov 2017Disposed Of
Oriental Insurance Co Ltd & Anr Vs Oriental Insurance Co Ltd
Delhi High Court · (2017) 11 DEL CK 0237
High Courts23 Nov 2017Disposed Of
I. N. Chaudhary Vs Dr. Jaswant Singh & Anr
Delhi High Court · (2017) 11 DEL CK 0236
High Courts23 Nov 2017Disposed Of
New India Assurance Co Ltd Vs Ragini Chaudhary & Ors
Delhi High Court · (2017) 11 DEL CK 0235
High Courts23 Nov 2017Disposed Of
New India Assurance Company Ltd Vs Sunita & Ors
Delhi High Court · (2017) 11 DEL CK 0234
High Courts23 Nov 2017Disposed Of
Vishambhar & Anr Vs Uday Bhan Yadav & Ors
Delhi High Court · (2017) 11 DEL CK 0233
High Courts23 Nov 2017Disposed Of
Rajender Singh Vs Aziz & Ors
Delhi High Court · (2017) 11 DEL CK 0232