High Courts23 Nov 2017Dismissed
Oriental Insurance Company Ltd Vs Ramesh Budhwar & Ors.
Delhi High Court · (2017) 11 DEL CK 0231
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,355 of 6,909
High Courts23 Nov 2017Disposed Of
Shriram General Insurance Co. Ltd Vs Naresh & Ors
Delhi High Court · (2017) 11 DEL CK 0230
High Courts23 Nov 2017Disposed Of
New India Assurance Company Ltd Vs Santosh & Ors
Delhi High Court · (2017) 11 DEL CK 0229
High Courts23 Nov 2017Disposed Of
Vishnu Lal Vs M/S Jai Durga Commodity Trading Pvt. Ltd. & Ors
Delhi High Court · (2017) 11 DEL CK 0228
Companies Act, 1956 — Section 10F, 283(1), 283(3), 397, 398, 399, 402, 403, 406
High Courts23 Nov 2017Allowed
Kedar Singh Vs State Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0227
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 34, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 107, 150, 313
High Courts23 Nov 2017Dismissed
Hardya Dass Vs State
Delhi High Court · (2017) 11 DEL CK 0226
Indian Penal Code, 1860 — Section 342, 376, 506, 506II
High Courts23 Nov 2017Dismissed
Dr. M. M. A. Faridi Vs Delhi University And Ors
Delhi High Court · (2017) 11 DEL CK 0225
High Courts23 Nov 2017Disposed Of
M/S Krypton Heights Builders Vs M/S Aercomfort Anushka J.V. & Ors
Delhi High Court · (2017) 11 DEL CK 0224
Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 1 Rule 10, Order 7 Rule 11
High Courts23 Nov 2017
Sohan Lal & Others Vs Govt. Of N.C.T. Of Delhi & Anr
Delhi High Court · (2017) 11 DEL CK 0223
Indian Electricity Rules, 1956 — Rule 29(1), 44A, 91(1)Indian Penal Code, 1860 — Section 304A, 337
High Courts23 Nov 2017Dismissed
Israel Aerosplace Industries Liaison Office Vs Shri Sharda Institute Of Indian Management
Delhi High Court · (2017) 11 DEL CK 0222
Constitution Of India, 1950 — Article 136Arbitration And Conciliation Act, 1996 — Section 8, 16(1)(a)Indian Stamp Act, 1899 — Section 33, 35, 38, 40
High Courts23 Nov 2017
M/S Amit Sales Corporation Pvt Ltd Vs M/S Amg Infrastructure Pvt Ltd
Delhi High Court · (2017) 11 DEL CK 0221
Negotiable Instruments Act, 1881 — Section 138
High Courts23 Nov 2017Disposed Of
Ashok Aggarwal Vs Union Of India
Delhi High Court · (2017) 11 DEL CK 0220
Land Acquisition Act, 1894 — Section 18
High Courts23 Nov 2017Dismissed
Raman Deep Singh Taneja Vs Crown Realtech Private Limited
Delhi High Court · (2017) 11 DEL CK 0050
Arbitration and Conciliation Act, 1996 — Section 9, 11, 14, 27, 29A, 34, 37Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts23 Nov 2017
MATERIAL MOVEMENT P.LTD Vs WORKMEN RAM AVTAR & ORS.
Delhi High Court · (2017) 11 DEL CK 0033
Industrial Disputes Act, 1947, Section 25F, Section 2(OO) - Conditions precedent to retrenchment of workmen - Definitions
High Courts23 Nov 2017
KHUBHI RAM Vs ASHOK LEYLAND LTD.
Delhi High Court · (2017) 11 DEL CK 0032
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndustrial Disputes Act, 1947, Section 25F - Conditions precedent to retrenchment of wo
High Courts23 Nov 2017Dismissed
BIMLA DEVI Vs STATE & ANR
Delhi High Court · (2017) 11 DEL CK 0031
Indian Penal Code, 1860, Section 34, Section 498A, Section 406 - Acts done by several persons in furtherance of common intention - Husband or relative of husband of a woma
High Courts23 Nov 2017Disposed off
I N CHOUDHARY Vs DR JASWANT SINGH & ANR
Delhi High Court · (2017) 11 DEL CK 0030
High Courts22 Nov 2017Dismissed
National Highways Authority Of India Vs Gwalior Bypass Project Ltd
Delhi High Court · (2017) 11 DEL CK 0275
Arbitration And Conciliation Act, 1996 — Section 12, 12(1), 12(5), 13, 14
High Courts22 Nov 2017Dismissed
M.C.D. Vs Ravi Kumar
Delhi High Court · (2017) 11 DEL CK 0274
Arbitration And Conciliation Act, 1996 — Section 11, 31(7), 31(8), 34Delhi Municipal Corporation Act, 1957 — Section 201, 202, 203Indian Contract Act, 1872 — Section 70
High Courts22 Nov 2017Dismissed
Bharat Broadband Network Limited Vs United Telecoms Limited
Delhi High Court · (2017) 11 DEL CK 0273
Arbitration And Conciliation Act, 1996 — Section 4, 7, 7(3), 7(4), 11, 12, 12(3), 12(4), 12(5), 13, 13(2), 14, 14(1),14(1)(a), 14(2), 15, 16(2), 17