High Courts22 Nov 2017
Mattel, Inc. & Anr Vs Aman Bijal Mehta & Ors
Delhi High Court · (2017) 11 DEL CK 0252
Constitution Of India, 1950 — Article 14, 21Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
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Delhi High Court judgments
1,38,161 judgments · page 3,357 of 6,909
High Courts22 Nov 2017Disposed Of
Paramount Coaching Centre Pvt Ltd Vs Gopal Krishan @ Gopal Verma & Anr
Delhi High Court · (2017) 11 DEL CK 0251
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 2 Rule 2, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11Code Of Criminal Procedure, 1973 — Section 340Indian Contract Act, 1872 — Section 27
High Courts22 Nov 2017Dismissed
Heritage River Cruises Private Limited & Anr Vs Pandaw Cruises Pte Ltd & Anr
Delhi High Court · (2017) 11 DEL CK 0250
High Courts22 Nov 2017Dismissed
Union Of India & Ors Vs U.S. Meena & Ors
Delhi High Court · (2017) 11 DEL CK 0249
Constitution Of India, 1950 — Article 226
High Courts22 Nov 2017Dismissed
Deputy Commissioner (West) & Anr Vs Kuldeep Singh & Anr
Delhi High Court · (2017) 11 DEL CK 0248
High Courts22 Nov 2017Dismissed
Jammu And Kashmir State Road Transport Corporation Vs Building Maintenance And Construction Committee (Tis Hazari Courts Complex) And Anr
Delhi High Court · (2017) 11 DEL CK 0247
High Courts22 Nov 2017Dismissed
Pr. Commissioner Of Income Tax-6 Vs Matrix Cellular International Services Pvt. Ltd
Delhi High Court · (2017) 11 DEL CK 0246
Income Tax Act, 1961 — Section 14A, 92C, 92CA(1), 142(1), 143(2), 143(3), 144C, 260A
High Courts22 Nov 2017Disposed Of
Prem Lata Bhatia & Ors Vs New Delhi Municipal Council
Delhi High Court · (2017) 11 DEL CK 0245
Constitution Of India, 1950 — Article 226New Delhi Municipal Council Act, 1994 — Section 72, 250
High Courts22 Nov 2017Disposed Of
Commissioner Of Police And Ors Vs Pratap Singh Meena
Delhi High Court · (2017) 11 DEL CK 0244
High Courts22 Nov 2017Disposed Of
M S Manju Natha Naik Vs Union Of India Through The Secretary And Ors
Delhi High Court · (2017) 11 DEL CK 0243
Army Rules, 1954 — Rule 180, 184
High Courts22 Nov 2017Disposed Of
Sewaram & Ors Vs Land Acquisition Collector & Anr
Delhi High Court · (2017) 11 DEL CK 0242
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts22 Nov 2017Disposed Of
Tara Chand Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0241
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts22 Nov 2017Disposed Of
Rashtriya Vikas Samiti (Regd.) Vs North Delhi Municipal Corporation & Ors
Delhi High Court · (2017) 11 DEL CK 0240
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts22 Nov 2017Disposed off
MEERA DEWAN Vs RAMAN DEWAN & ORS.
Delhi High Court · (2017) 11 DEL CK 0029
Code of Civil Procedure, 1908, Order 7Rule 11, Order 7Rule 11, Order 1Rule 10(2) -Limitation Act, 1963,
High Courts21 Nov 2017Allowed
New Bansal Glass Works Vs GAIL Gas Ltd. & Ors.
Delhi High Court · (2017) 11 DEL CK 0302
Arbitration And Conciliation Act, 1996 — Section 34Indian Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3)
High Courts21 Nov 2017Allowed
M/S Hotel Corporation Of India Vs Workmen
Delhi High Court · (2017) 11 DEL CK 0301
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4)
High Courts21 Nov 2017Dismissed
JCL Shahwaz Khan Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2017) 11 DEL CK 0300
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 34, 324, 342, 506Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52
High Courts21 Nov 2017Disposed Of
Reliance General Insurance Company Ltd Vs Son Pal & Ors
Delhi High Court · (2017) 11 DEL CK 0299
High Courts21 Nov 2017Disposed Of
Reliance General Insurance Co Ltd Vs Reena Devi And Ors
Delhi High Court · (2017) 11 DEL CK 0298
High Courts21 Nov 2017Dismissed
New India Assurance Co Ltd Vs Renu Devi & Ors
Delhi High Court · (2017) 11 DEL CK 0297