High Courts20 Nov 2017
Anita Anand Vs Gargi Kapur & Ors
Delhi High Court · (2017) 11 DEL CK 0358
Prohibition Of Benami Property Transactions Act, 1988 — Section 3, 3(2)
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Delhi High Court judgments
1,38,161 judgments · page 3,359 of 6,909
High Courts20 Nov 2017
Sujan Mohinder Charitable Trust And Another Vs Mohinder Kaur And Others
Delhi High Court · (2017) 11 DEL CK 0357
Code Of Civil Procedure, 1908 — Section 92
High Courts20 Nov 2017Disposed Of
Tata Power Delhi Distribution Ltd Vs Jai Prakash Tyagi
Delhi High Court · (2017) 11 DEL CK 0356
High Courts20 Nov 2017Dismissed
Akil Ahmad & Ors Vs State Of Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0355
Code Of Criminal Procedure, 1973 — Section 397, 482Indian Penal Code, 1860 — Section 34, 308
High Courts20 Nov 2017Dismissed
Sanjeev Kumar Vs State (Govt Of Nctof Delhi)
Delhi High Court · (2017) 11 DEL CK 0354
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 328, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts20 Nov 2017Disposed Of
Raj Kumar Jha Vs State Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0353
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts20 Nov 2017Disposed Of
New India Assurance Co Ltd Vs Manju Bala & Ors
Delhi High Court · (2017) 11 DEL CK 0351
High Courts20 Nov 2017Disposed Of
Oriental Insurance Company Ltd Vs Manju & Ors
Delhi High Court · (2017) 11 DEL CK 0350
High Courts20 Nov 2017Dismissed
Raj Pal And Anr Vs Haryana Roadways & Ors
Delhi High Court · (2017) 11 DEL CK 0349
Motor Vehicles Act, 1988 — Section 166
High Courts20 Nov 2017Disposed Of
Oriental Insurance Co Ltd Vs Sanju Bala & Ors
Delhi High Court · (2017) 11 DEL CK 0348
High Courts20 Nov 2017
United India Insurance Co. Ltd Vs Mukesh Kumar Soni & Ors
Delhi High Court · (2017) 11 DEL CK 0334
High Courts20 Nov 2017Disposed Of
Shyam Kala & Anr Vs Reliance General Insurance Company Ltd. & Ors
Delhi High Court · (2017) 11 DEL CK 0333
High Courts20 Nov 2017Disposed Of
Naresh Kumar Vs Bajaj Allianz General Insurance Co. Ltd. & Ors
Delhi High Court · (2017) 11 DEL CK 0332
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts20 Nov 2017Disposed Of
Reliance General Insurance Co. Ltd Vs Jaggan & Ors
Delhi High Court · (2017) 11 DEL CK 0331
High Courts20 Nov 2017Allowed
Satish Kumar Vs Sunil Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0330
High Courts20 Nov 2017Disposed Of
Anju Dhiman Vs D N Grover & Ors
Delhi High Court · (2017) 11 DEL CK 0329
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts20 Nov 2017Disposed Of
Oriental Insurance Company Ltd Vs Suman Devi & Ors.
Delhi High Court · (2017) 11 DEL CK 0328
High Courts20 Nov 2017Dismissed
Reliance General Insurance Co Ltd Vs Sekh Nachhar & Ors
Delhi High Court · (2017) 11 DEL CK 0327
High Courts20 Nov 2017Disposed Of
National Insurance Company Vs Jitender Dabas & Ors
Delhi High Court · (2017) 11 DEL CK 0325