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Delhi High Court judgments

1,38,161 judgments · page 3,361 of 6,909

High Courts20 Nov 2017Allowed

Zile Singh Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0304

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts20 Nov 2017Dismissed

Shivali Sharma Vs State & Anr

Delhi High Court · (2017) 11 DEL CK 0049

Code Of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 34, 323, 354, 354A, 506, 509
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High Courts17 Nov 2017Dismissed

Sabarkantha Annuity Pvt. Ltd Vs Nhai & Ors

Delhi High Court · (2017) 11 DEL CK 0372

Code Of Civil Procedure, 1908 — Order 2 Rule 2Arbitration And Conciliation (Amendment) Act, 2015 — Section 9Arbitration And Conciliation Act, 1996 — Section 9
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High Courts17 Nov 2017Dismissed

Pankaj Vs Renu

Delhi High Court · (2017) 11 DEL CK 0369

Code Of Criminal Procedure, 1973 — Section 125, 482
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High Courts17 Nov 2017Disposed Of

Rajat Johar Vs Divya Johar

Delhi High Court · (2017) 11 DEL CK 0366

Code Of Criminal Procedure, 1973 — Section 125, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21, 22, 23, 23(2), 29
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High Courts17 Nov 2017Dismissed

Kafeel Akhtar Vs State Of Nct Of Delhi

Delhi High Court · (2017) 11 DEL CK 0365

Code Of Criminal Procedure, 1973 — Section 161, 173, 397, 401, 439Indian Penal Code, 1860 — Section 120B, 471, 489B, 489CExplosive Substances Act, 1908 — Section 3, 4, 5
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High Courts17 Nov 2017Disposed Of

Aneesh Ahmad Vs Ruhi

Delhi High Court · (2017) 11 DEL CK 0364

Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 125(3), 126, 397
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