High Courts17 Nov 2017Allowed

Umesh Prasad Vs State

Delhi High Court · (2017) 11 DEL CK 0360

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161
High Courts17 Nov 2017Dismissed

Lalit Yadav & Ors Vs Delhi Development Authority & Ors

Delhi High Court · (2017) 11 DEL CK 0346

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 2(2), 2(9), 33, 96, 104, 115, Order 37, Order 43 Rule 1, Order 22 Rule 10Land Acquisition Act, 1894 — Section 4, 6
High Courts17 Nov 2017Dismissed

Commissioner Of Income Tax-II Vs Mitusubishi Corporation India P. Ltd

Delhi High Court · (2017) 11 DEL CK 0343

Income Tax Act, 1961 — Section 2, 4, 4(1), 4(2), 5, 9, 9(1), 14, 30, 31, 32, 33, 34, 35, 36, 37, 37(1), 38, 40, 40(a), 40(a)(i), 40(a)(ia), 40(a)(ib), 90, 90(2), 143(3), 144C, 161, 163, 166, 195, 195(1), 195(2), 195(3), 197, 199, 201, 237, 248, 260A, 276BIncome Tax Act, 1922 — Section 18(3B)
High Courts17 Nov 2017Disposed Of

Court On Its Own Motion Vs Nct Of Delhi, DDA And DJB

Delhi High Court · (2017) 11 DEL CK 0341

Land Acquisition Act, 1894 — Section 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)National Capital Territory of Delhi Laws (Special Provisions) Act, 2007 — Section 3(3)
High Courts17 Nov 2017Dismissed

Arvind Gupta & Ors Vs Govt Of Nct & Ors

Delhi High Court · (2017) 11 DEL CK 0338

Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts16 Nov 2017Dismissed

Shahid Vs State

Delhi High Court · (2017) 11 DEL CK 0410

Indian Penal Code, 1860 — Section 307, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Nov 2017Disposed Of

Ram Chander Vs State

Delhi High Court · (2017) 11 DEL CK 0409

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 279, 299, 300, 304A