High Courts16 Nov 2017Disposed Of
Master Dev Bhardwaj Vs Arvind Kumar Sharma & Ors
Delhi High Court · (2017) 11 DEL CK 0407
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,363 of 6,909
High Courts16 Nov 2017Disposed Of
Sagar Garg Vs Rakesh Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0406
High Courts16 Nov 2017Dismissed
New India Assurance Co. Ltd Vs Jayant Kumar Verma & Ors
Delhi High Court · (2017) 11 DEL CK 0404
High Courts16 Nov 2017Disposed Of
National Insurance Company Ltd Vs Reena Kumari & Ors
Delhi High Court · (2017) 11 DEL CK 0403
Motor Vehicles Act, 1988 — Section 163AIndian Penal Code, 1860 — Section 34, 302, 392, 397
High Courts16 Nov 2017Disposed Of
BE-AR Sales Vs Vimal Devi & Ors
Delhi High Court · (2017) 11 DEL CK 0402
Code Of Civil Procedure, 1908 — Order 12 Rule 8, Order 41 Rule 27Central Motor Vehicles Rules, 1989 — Rule 9, 32Motor Vehicles Act, 1988 — Section 4, 9, 10, 14
High Courts16 Nov 2017Disposed Of
National Insurance Co. Ltd Vs Nanno & Ors
Delhi High Court · (2017) 11 DEL CK 0400
High Courts16 Nov 2017Disposed Of
National Insurance Co. Ltd Vs Prem Chand Gudial & Ors
Delhi High Court · (2017) 11 DEL CK 0398
High Courts16 Nov 2017
K G Vs State Of Delhi & Anr
Delhi High Court · (2017) 11 DEL CK 0397
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia), 26Hindu Minority And Guardianship Act, 1956 — Section 6, 6(a)
High Courts16 Nov 2017Disposed Of
New India Assurance Co. Ltd Vs Khushboo Jha
Delhi High Court · (2017) 11 DEL CK 0395
High Courts16 Nov 2017
Oriental Insurance Co Ltd Vs Rajni Anand & Ors
Delhi High Court · (2017) 11 DEL CK 0394
High Courts16 Nov 2017Disposed Of
National Insurance Co.Ltd Vs Huda Parveen (Minor) & Ors
Delhi High Court · (2017) 11 DEL CK 0393
Motor Vehicles Act, 1988 — Section 166
High Courts16 Nov 2017Dismissed
Sandeep Jain Vs Arjun Uppal & Anr
Delhi High Court · (2017) 11 DEL CK 0391
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts16 Nov 2017Disposed Of
Roomal & Sh. Jodha ( Both Deceased) Through Lrs & Ors Through Attorney Vs Sri Niwas ( Deceased) Through Lr Sh.Anil Aggarwal
Delhi High Court · (2017) 11 DEL CK 0390
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 15Specific Relief Act, 1963 — Section 28(1), 28(3), 28(3)(b), 28(4)
High Courts16 Nov 2017Disposed Of
Living Media India Limited & Anr Vs P Kaushik
Delhi High Court · (2017) 11 DEL CK 0389
Trade Marks Act, 1999 — Section 2(zg)
High Courts16 Nov 2017Dismissed
Geetu Khathuria Vs Directorate Of Education And Ors
Delhi High Court · (2017) 11 DEL CK 0387
High Courts16 Nov 2017Disposed Of
Prashan Pranav And Ors Vs Union Of India And Ors.
Delhi High Court · (2017) 11 DEL CK 0386
High Courts16 Nov 2017Disposed Of
N M Jain Vs Vijaya Bank And Ors.
Delhi High Court · (2017) 11 DEL CK 0385
Punjab National Bank (Employees) Pension Regulations, 1995 — Regulation 46Punjab & Sind Bank Officer Employees' (Discipline And Appeal) Regulations, 1981 — Regulation 12(4), 12(5)
High Courts16 Nov 2017
Jagdish Prasad (Since Deceased) Through Lrs Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0384
Code Of Civil Procedure, 1908 — Order 43 Rule 1(d)Indian Succession Act, 1925 — Section 263, 299
High Courts16 Nov 2017Allowed
Sunil Goel Vs Rajesh Gupta
Delhi High Court · (2017) 11 DEL CK 0383
Limitation Act, 1963 — Article 1Limitation Act, 1908 — Article 85Jammu And Kashmir Limitation Act, 1938 — Article 115
High Courts16 Nov 2017Dismissed
Gujrati Waghari Samaj Society Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0382
Code Of Civil Procedure, 1908 — Section 100, Order 6 Rule 17, Order 41 Rule 27