High Courts15 Nov 2017Dismissed
Habib UR Rehman Vs Union Of Inida & Ors
Delhi High Court · (2017) 11 DEL CK 0433
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,365 of 6,909
High Courts15 Nov 2017Allowed
Ashok Arora Vs State & Anr
Delhi High Court · (2017) 11 DEL CK 0431
Indian Succession Act, 1925 — Section 63, 222, 276, 291
High Courts15 Nov 2017Disposed Of
S. Anil Dip Singh Kalsi & Anr Vs State & Ors
Delhi High Court · (2017) 11 DEL CK 0429
Evidence Act, 1872 — Section 68, 108Indian Succession Act, 1925 — Section 63
High Courts15 Nov 2017
Saurabh Sharma Vs Om Wati And Others
Delhi High Court · (2017) 11 DEL CK 0428
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 7 Rule 11
High Courts15 Nov 2017Disposed Of
S. Anil Dip Singh Kalsi Vs State & Ors
Delhi High Court · (2017) 11 DEL CK 0427
Evidence Act, 1872 — Section 68, 108Indian Succession Act, 1925 — Section 63
High Courts15 Nov 2017Disposed Of
Rupa Sharma Vs Directorate Of Education And Anr
Delhi High Court · (2017) 11 DEL CK 0426
Delhi School Education Rules, 1973 — Rule 115(2)Delhi School Education Act, 1973 — Section 8(4)
High Courts15 Nov 2017Dismissed
Kamla & Ors Vs Charan Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0425
Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section 101
High Courts15 Nov 2017Dismissed
Ravinder Jeet Singh (Deceased) Through Lr Vs Kanta Vadhera & Anr
Delhi High Court · (2017) 11 DEL CK 0424
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 37 Rule 4Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(1)(e), 19, 25B, 25B(5), 25B(8)
High Courts15 Nov 2017Disposed Of
Pankaj Sharma & Anr Vs Devender Kumar Sharma
Delhi High Court · (2017) 11 DEL CK 0423
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, Order 12 Rule 6
High Courts15 Nov 2017Dismissed
ED @ EA Vs AKA
Delhi High Court · (2017) 11 DEL CK 0422
Family Courts Act, 1984 — Section 7, 8, 19Hindu Minority and Guardianship Act, 1956 — Section 6(a)Guardians and Wards Act, 1890 — Section 9, 9(1), 12, 25
High Courts15 Nov 2017
Samsung Electronics Company Ltd. & Anr. Vs M/S. D.R. Radio Corporation & Ors
Delhi High Court · (2017) 11 DEL CK 0421
Trade Marks Rules, 2017 — Rule 124Copyright Act, 1957 — Section 2(c), 41Trade Marks Act, 1999 — Section 11(6)(i), 11(6)(ii), 11(6)(iii), 11(6)(iv), 11(6)(v), 11(8), 28, 29(1), 29(2), 29(2)(c), 29(3), 29(4), 29(4)(c)
High Courts15 Nov 2017Disposed Of
Akash Chopra & Anr Vs Sudarshan Chopra & Ors
Delhi High Court · (2017) 11 DEL CK 0420
High Courts15 Nov 2017Dismissed
Virender Sood Vs UOI & Ors
Delhi High Court · (2017) 11 DEL CK 0419
Land Acquisition Act, 1894 — Section 4, 6, 18, 23(1A), 28, 54Income Tax Act, 1961 — Section 269
High Courts15 Nov 2017Disposed Of
State Vs Arshdeep Singh
Delhi High Court · (2017) 11 DEL CK 0418
Code Of Criminal Procedure, 1973 — Section 377Indian Penal Code, 1860 — Section 279, 307, 316, 337
High Courts15 Nov 2017Disposed Of
Guddu Vs State
Delhi High Court · (2017) 11 DEL CK 0417
Indian Penal Code, 1860 — Section 300, 302, 304, 304I, 394Arms Act, 1959 — Section 25, 27, 29Code Of Criminal Procedure, 1973 — Section 313, 482
High Courts15 Nov 2017Dismissed
Mohd. Sarfaraz & Ors Vs State (Nct) Of Delhi
Delhi High Court · (2017) 11 DEL CK 0416
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Nov 2017Disposed Of
Chhatar Pal Singh Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0415
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Nov 2017Disposed Of
Tripat Kaur Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0414
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Nov 2017Disposed Of
Shakuntla Devi Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0413
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 17, 17(1), 17(4)
High Courts15 Nov 2017Disposed Of
Krishan Gurjar Vs Union Of India And Ors.
Delhi High Court · (2017) 11 DEL CK 0412
Constitution Of India, 1950 — Article 14, 226