High Courts20 Nov 2017Disposed Of
Aaloke Surie Vs Prabhu Ram Verma & Ors
Delhi High Court · (2017) 11 DEL CK 0324
Trade Marks Act, 1999 — Section 2(zg)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,360 of 6,909
High Courts20 Nov 2017Disposed Of
M/S Bakshi The Driller & Ors Vs Jiaangsu Goodeng Engineering Machinery Assembling Co Ltd & Ors
Delhi High Court · (2017) 11 DEL CK 0323
High Courts20 Nov 2017Allowed
Poonam Devi Vs State, Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0322
Indian Penal Code, 1860 — Section 307, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Nov 2017Dismissed
Mohd. Jaffar @ Chotu Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2017) 11 DEL CK 0321
Indian Penal Code, 1860 — Section 376
High Courts20 Nov 2017Disposed Of
Ruchir Mittal Vs Ministry Of H R D And Ors
Delhi High Court · (2017) 11 DEL CK 0320
High Courts20 Nov 2017Disposed Of
Anil Kumar Anand Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0319
Unit Trust Of India (Staff Rules), 1978 — Rule 3(h), 55(2), 57
High Courts20 Nov 2017Disposed Of
M/S Sunlight Cafe Private Ltd & Anr Vs Rajnish Dhaka & Anr
Delhi High Court · (2017) 11 DEL CK 0318
Code Of Civil Procedure, 1908 — Section 96, Order 37, Order 37 Rule 2(3), Order 37 Rule 4
High Courts20 Nov 2017Disposed Of
Gopal Devi Vs Tek Ram & Ors.
Delhi High Court · (2017) 11 DEL CK 0317
Code Of Civil Procedure, 1908 — Section 96, 105
High Courts20 Nov 2017Allowed
Munish Kumar Singla Trading As: Chakshu Food Products Vs Jollibee Foods Corporation
Delhi High Court · (2017) 11 DEL CK 0316
Code Of Civil Procedure, 1908 — Order 39, Order 43(1)(r), Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 4
High Courts20 Nov 2017Dismissed
Sardar Kirpal Singh Vs Chaman Lal
Delhi High Court · (2017) 11 DEL CK 0315
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts20 Nov 2017Disposed Of
Vijay Nanda & Anr Vs Rameshwar Pal Nanda & Ors
Delhi High Court · (2017) 11 DEL CK 0314
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 96, 144, 151, Order 21, Order 39 Rule 2A, Order 9 Rule 13
High Courts20 Nov 2017
Pradeep Kumar Vohra Vs State & Ors.
Delhi High Court · (2017) 11 DEL CK 0313
Indian Succession Act, 1925 — Section 276
High Courts20 Nov 2017Dismissed
Ziauddin Hassan Vs University Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0312
Code Of Civil Procedure, 1908 — Section 151
High Courts20 Nov 2017Disposed Of
Phool Singh (Deceased) Thr Nain Singh Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0311
Land Acquisition Act, 1894 — Section 17
High Courts20 Nov 2017Allowed
Jal Kaur Educational Society And Ors Vs Delhi Development Authority & Ors
Delhi High Court · (2017) 11 DEL CK 0310
Constitution Of India, 1950 — Article 226
High Courts20 Nov 2017Dismissed
Narender Raikwar Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0309
High Courts20 Nov 2017Allowed
X Vs State Of Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0308
Code Of Criminal Procedure, 1973 — Section 313, 313(5), 437AIndian Penal Code, 1860 — Section 84, 302Evidence Act, 1872 — Section 106
High Courts20 Nov 2017Dismissed
Kanta Prasad (Presently Confined In Jail) Vs State GNCTD Of Delhi
Delhi High Court · (2017) 11 DEL CK 0307
Code Of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 302, 307Arms Act, 1959 — Section 27, 30
High Courts20 Nov 2017
Devashish Polymers Private Limited Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0306
High Courts20 Nov 2017Disposed Of
Suchitra Goswami Vs Union Of India
Delhi High Court · (2017) 11 DEL CK 0305
Administrative Tribunal Act, 1985 — Section 14