High Courts22 Nov 2017Dismissed
New Delhi Municipal Council Vs V3S Infratech Limited
Delhi High Court · (2017) 11 DEL CK 0272
Arbitration And Conciliation Act, 1996 — Section 31(7)(A), 34
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,356 of 6,909
High Courts22 Nov 2017Dismissed
M/S Lifelong Meditech P.Ltd Vs M/S United India Insurance Co.Ltd
Delhi High Court · (2017) 11 DEL CK 0271
Arbitration And Conciliation Act, 1996 — Section 11(6), 34, 34(2)Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interest) Regulations, 2002 — Regulation 9(3), 9(6)
High Courts22 Nov 2017Dismissed
Aaxis Nano Technologies Pvt. Ltd Vs S::Can Messtechnik GMBH
Delhi High Court · (2017) 11 DEL CK 0270
Arbitration And Conciliation Act, 1996 — Section 9, 9(1)(ii)(e)Specific Relief Act, 1963 — Section 14, 41(e)
High Courts22 Nov 2017Dismissed
Sanjay Kumar & Anr Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2017) 11 DEL CK 0269
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Juvenile Justice (Care And Protection of Children) Act, 2015 — Section 75, 79Child Labour (Prohibition And Regulation) Act, 1986 — Section 3, 14
High Courts22 Nov 2017Disposed Of
Lalita Devi & Ors Vs Mukesh Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0268
Motor Vehicles Act, 1988 — Section 167
High Courts22 Nov 2017Disposed Of
Up State Road Transport Corporation Vs Avdhesh Singh & Anr
Delhi High Court · (2017) 11 DEL CK 0267
High Courts22 Nov 2017Dismissed
Roger Wilson Vs Ajaj Allianz General Insurance Company Ltd. & Ors
Delhi High Court · (2017) 11 DEL CK 0266
High Courts22 Nov 2017Disposed Of
Reliance General Insurance Company Ltd Vs Reena & Ors
Delhi High Court · (2017) 11 DEL CK 0265
High Courts22 Nov 2017Disposed Of
New India Assurance Co Ltd Vs Beena Yadav And Ors
Delhi High Court · (2017) 11 DEL CK 0264
Code Of Civil Procedure, 1908 — Order 12 Rule 8
High Courts22 Nov 2017Dismissed
Oriental Insurance Co Ltd Vs Dharam Pal & Ors
Delhi High Court · (2017) 11 DEL CK 0263
High Courts22 Nov 2017Disposed Of
Oriental Insurance Co Ltd Vs Guddo & Ors
Delhi High Court · (2017) 11 DEL CK 0262
High Courts22 Nov 2017Disposed Of
Santoshi Vs Rajeev Choudhary & Ors
Delhi High Court · (2017) 11 DEL CK 0261
Motor Vehicles Act, 1988 — Section 166
High Courts22 Nov 2017Disposed Of
New India Assurance Company Ltd. Vs Seema Sharma & Ors
Delhi High Court · (2017) 11 DEL CK 0260
High Courts22 Nov 2017Disposed Of
Future Generali India Insurance Co Ltd Vs Ankit Huda And Anr
Delhi High Court · (2017) 11 DEL CK 0259
High Courts22 Nov 2017Disposed Of
In The Matter Of E.F.Educational Tour Pvt. Ltd.(In Vol. Liqn.) Vs
Delhi High Court · (2017) 11 DEL CK 0258
Company (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 488, 490, 497, 497(6)
High Courts22 Nov 2017Disposed Of
In The Matter Of Polymer Land Private Ltd. (In Vol. Liqn.) Vs
Delhi High Court · (2017) 11 DEL CK 0257
Company (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 488, 490, 497, 497(6)
High Courts22 Nov 2017Disposed Of
Mohd. Aafaq Vs Mujeeb Rehman & Ors
Delhi High Court · (2017) 11 DEL CK 0256
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts22 Nov 2017Disposed Of
Virender Singh Gahlot And Ors Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0255
Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)Administrative Tribunals Act, 1985 — Section 5(6), 14, 14(3)(a), 28
High Courts22 Nov 2017Dismissed
Kevin Cc Wong Vs University Of Delhi
Delhi High Court · (2017) 11 DEL CK 0254
High Courts22 Nov 2017
Reckitt Benckiser (India) Ltd Vs Hindustan Unilever Ltd
Delhi High Court · (2017) 11 DEL CK 0253
Code Of Civil Procedure, 1908 — Order 15A, Order 18 Rule 4, Order 18 Rule 4(4), Order 15A Rule 6, Order 15A Rule 5Evidence Act, 1872 — Section 65B