High Courts27 Nov 2017Disposed Of
Shriram General Insurance Co. Ltd. Vs Pritam Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0187
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,352 of 6,909
High Courts27 Nov 2017Disposed Of
New India Assurance Co. Ltd. Vs Mohd. Aslam Ali & Ors
Delhi High Court · (2017) 11 DEL CK 0186
High Courts27 Nov 2017Disposed Of
Krishan Sharma Vs Raj Rani Bhardwaj & Ors
Delhi High Court · (2017) 11 DEL CK 0185
Code Of Civil Procedure, 1908 — Section 151Partition Act, 1893 — Section 3
High Courts27 Nov 2017Disposed Of
Asha & Ors Vs Kapoor Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0184
High Courts27 Nov 2017Disposed Of
Prem Chand Khemka Vs Mayank Khemka
Delhi High Court · (2017) 11 DEL CK 0182
High Courts27 Nov 2017Dismissed
A.K. Singla Vs Madhu Garg & Anr
Delhi High Court · (2017) 11 DEL CK 0181
Code Of Criminal Procedure, 1973 — Section 156(3), 200Indian Penal Code, 1860 — Section 34, 120B, 180, 415, 420, 468, 469, 471
High Courts27 Nov 2017Dismissed
Naresh Jain & Anr Vs Competent Authority, Delhi Urban Shelter Improvement Board & Anr
Delhi High Court · (2017) 11 DEL CK 0180
Slum Areas (Improvement And Clearance) Act, 1956 — Section 19, 19(4)Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e)
High Courts27 Nov 2017Disposed Of
Anand Metfast Pvt. Ltd. (In Vol. Liqn) Vs
Delhi High Court · (2017) 11 DEL CK 0179
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 484(1), 485, 488, 497, 497(6), 516
High Courts27 Nov 2017Dismissed
Uday Bahadur Vs Krishan Kumar & Anr
Delhi High Court · (2017) 11 DEL CK 0178
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2)Arbitration And Conciliation Act, 1996 — Section 8
High Courts27 Nov 2017Dismissed
Anant Raj Agencies Pvt. Ltd Vs Sudershan Soni & Ors
Delhi High Court · (2017) 11 DEL CK 0177
Code Of Civil Procedure, 1908 — Order 7 Rule 14Specific Relief Act, 1963 — Section 16(c)
High Courts27 Nov 2017Dismissed
M/S. GKN Driveline India Ltd. Vs Commissioner Of Income Tax
Delhi High Court · (2017) 11 DEL CK 0176
Income Tax Act, 1961 — Section 260A
High Courts27 Nov 2017Dismissed
M/S R.R.B. Consultants And Engineers (P) Limited Vs DCIT
Delhi High Court · (2017) 11 DEL CK 0175
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 43A, 43B, 43C, 43D, 80AB, 80I, 80IA, 80IA(1), 80IA(5), 80IA(7), 80IB
High Courts27 Nov 2017Dismissed
Gopal Saini & Ors Vs Union Of India And Anr.
Delhi High Court · (2017) 11 DEL CK 0174
High Courts27 Nov 2017
Indu Singh And Anr. Vs Prem Chaudhary And Ors.
Delhi High Court · (2017) 11 DEL CK 0173
Code Of Civil Procedure, 1908 — Section 2(2), Order 20 Rule 18Partition Act, 1983 — Section 2, 3, 4, 5, 6, 7, 8Indian Stamp Act, 1899 — Section 2(15)
High Courts27 Nov 2017
Shyama Pahwa Vs Narender Pratap Bhalla & Ors.
Delhi High Court · (2017) 11 DEL CK 0172
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 32 Rule 15
High Courts27 Nov 2017
M/S Bhayana Builders Pvt Ltd Vs Kamal Kumar
Delhi High Court · (2017) 11 DEL CK 0171
Specific Relief Act, 1963 — Section 21, 21(5), 22(2)
High Courts27 Nov 2017Dismissed
Savitur Prasad Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0170
Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323A(2)(d), 323B, 323B(3)(d)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)
High Courts27 Nov 2017Dismissed
Renu Soni Vs State Bank Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0169
Constitution Of India, 1950 — Article 226Securitizations And Reconstruction Of The Financial Asset And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts27 Nov 2017Dismissed
Principal Commissioner Of Income Tax (Central)-1 Vs Vijay Pal Garg
Delhi High Court · (2017) 11 DEL CK 0168
Income Tax Act, 1961 — Section 143(3), 260A
High Courts27 Nov 2017
Delhi Transport Corporation & Anr Vs Sonu Kumar
Delhi High Court · (2017) 11 DEL CK 0166