High Courts28 Nov 2017
Siemens Aktiengesellschaft Vs Siemens Consultancy Services Pvt Ltd
Delhi High Court · (2017) 11 DEL CK 0143
Code Of Civil Procedure, 1908 — Section 151, Order 20 Rule 5Evidence Act, 1872 — Section 65A, 65B
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Delhi High Court judgments
1,38,161 judgments · page 3,351 of 6,909
High Courts28 Nov 2017Dismissed
Anita Sharma Vs Shiv Kumar Sharma & Ors
Delhi High Court · (2017) 11 DEL CK 0142
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1
High Courts28 Nov 2017Dismissed
Pr. Commissioner Of Income Tax Vs B. C. Management Services Pvt. Ltd.
Delhi High Court · (2017) 11 DEL CK 0141
Income Tax Act, 1961 — Section 143(3)
High Courts28 Nov 2017Dismissed
Commissioner Of Income Tax (Exemption) Vs Raguvanshi Charitable Trust,
Delhi High Court · (2017) 11 DEL CK 0140
Income Tax Act, 1961 — Section 11, 11(6), 12, 260A
High Courts28 Nov 2017Dismissed
Pr Commissioner Of Income Tax, Delhi-2 Vs M/S. CHL Limited
Delhi High Court · (2017) 11 DEL CK 0139
Income Tax Act, 1961 — Section 80HHb, 80HHD, 143(3), 147, 148
High Courts28 Nov 2017Dismissed
Pr Commissioner Of Income Tax (Central)-2 Vs M/S Ravnet Solutions Pvt. Ltd
Delhi High Court · (2017) 11 DEL CK 0138
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2)
High Courts28 Nov 2017Dismissed
Bhavya Kiran Arya Vs Union Of India And Anr
Delhi High Court · (2017) 11 DEL CK 0137
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts28 Nov 2017Allowed
Anjan Kumar Mandal Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0136
Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 8, 8(b)(2)Border Security Force Rules, 1969 — Rule 3
High Courts28 Nov 2017Dismissed
Dinesh Kumar Vs Govt Of Nctd Through The Commissioner Of Police And Ors
Delhi High Court · (2017) 11 DEL CK 0135
Indian Penal Code, 1860 — Section 34, 452, 506Arms Act, 1959 — Section 25, 54, 59
High Courts28 Nov 2017Allowed
Manoj Bawa Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2017) 11 DEL CK 0134
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts28 Nov 2017Allowed
Rani Dahiya Vs UOI And Ors
Delhi High Court · (2017) 11 DEL CK 0133
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 11A, 17(3A)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1), 24(1)(b), 24(2)
High Courts28 Nov 2017Disposed Of
Vikram Singh Vs Government Of National Capital Territory Of Delhi & Ors
Delhi High Court · (2017) 11 DEL CK 0132
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts28 Nov 2017Dismissed
Achla Sabharwal Vs National Film Development Corp. Ltd. & Anr
Delhi High Court · (2017) 11 DEL CK 0130
Code Of Civil Procedure, 1908 — Section 96Specific Relief Act, 1963 — Section 41(h), 41(i), 41(j)Copyright Act, 1957 — Section 18
High Courts28 Nov 2017Dismissed
ACHLA SABHARWAL Vs NATIONAL FILM DEVELOPMENT CORP. LTD. & ANR.
Delhi High Court · (2017) 11 DEL CK 0040
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts28 Nov 2017
SOUTH DELHI MUNICIPAL CORPORATION Vs M/S PRITHVI ASSOCIATES
Delhi High Court · (2017) 11 DEL CK 0039
Arbitration and Conciliation Act, 1996, Section 31(3), Section 34, Section 31(7) - Form and contents of arbitral award - Application for setting aside arbitral award - Form and c
High Courts27 Nov 2017Dismissed
Regen Powertech Private Limited Vs Green Infra Wind Farm Assets Limited & Anr
Delhi High Court · (2017) 11 DEL CK 0194
Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9
High Courts27 Nov 2017Disposed Of
M/S Dewan Chand & Ors Vs Unique Collections Pvt Ltd
Delhi High Court · (2017) 11 DEL CK 0193
Limitation Act, 1963 — Article 1, 14
High Courts27 Nov 2017Disposed Of
New India Assurance Company Ltd Vs Suman Lata & Ors
Delhi High Court · (2017) 11 DEL CK 0192
High Courts27 Nov 2017Disposed Of
Universal Sompo General Insurance Company Limited Vs Sushila Devi & Ors.
Delhi High Court · (2017) 11 DEL CK 0191
High Courts27 Nov 2017Disposed Of
Vimla Devi & Ors Vs Harish Babu & Ors
Delhi High Court · (2017) 11 DEL CK 0190