High Courts29 Nov 2017
Asha Devi Vs Satpal Saini & Anr
Delhi High Court · (2017) 11 DEL CK 0111
Code Of Civil Procedure, 1908 — Order 1 Rule 10Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,349 of 6,909
High Courts29 Nov 2017Dismissed
Manoj Bidhuri Vs Sharun Nisha
Delhi High Court · (2017) 11 DEL CK 0110
Code Of Civil Procedure, 1908 — Order 37, Section 42, 100
High Courts29 Nov 2017Disposed Of
Shitanshu Sharma Vs State (Nct Of Delhi)
Delhi High Court · (2017) 11 DEL CK 0109
Code Of Criminal Procedure, 1973 — Section 350, 351
High Courts29 Nov 2017Dismissed
Silicon Graphics Systems India Private Limited Vs Special Director Of Enforcement & Ors
Delhi High Court · (2017) 11 DEL CK 0108
Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 10(1)Foreign Exchange Management Act, 1999 — Section 14(3), 191
High Courts29 Nov 2017Disposed Of
P.C.Bhatnagar Vs Air India Ltd & Anr
Delhi High Court · (2017) 11 DEL CK 0107
High Courts29 Nov 2017
D.P. Mahajan And Anr Vs Alok Mahajan And Ors
Delhi High Court · (2017) 11 DEL CK 0106
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 12 Rule 6Hindu Succession Act, 1956 — Section 6, 6(1)Evidence Act, 1872 — Section 58
High Courts29 Nov 2017Allowed
Bharat Hotels Limited Vs Commissioner, Central Excise (Adjudication)
Delhi High Court · (2017) 11 DEL CK 0104
Service Tax Rules, 1994 — Rule 6Finance Act, 1994 — Section 65(105)(zzg) , 68, 73, 73(1), 75, 76, 77, 78, 80, 86Central Excise Act, 1944 — Section 11A, 11A(1), 11AA, 11B
High Courts29 Nov 2017Disposed Of
Nema Singh Otti Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0103
Border Security Force Rules, 1969 — Rule 23ANarcotic Drugs And Psychotropic Substances (NDPS) Act, 1985 — Section 21, 25, 29, 61, 85Indian Penal Code, 1860 — Section 489CBorder Security Force Act, 1968 — Section 10
High Courts29 Nov 2017Dismissed
Deepak Kaushik Vs Union Of India And Anr
Delhi High Court · (2017) 11 DEL CK 0102
Indo- Tibetan Border Police Rules, 1994 — Rule 27(1)Indo- Tibetan Border Police Act, 1992 — Section 8, 21
High Courts29 Nov 2017Disposed Of
Ashwani Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0101
High Courts29 Nov 2017Disposed Of
Gajraj Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0100
High Courts29 Nov 2017Disposed Of
Chatar Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0099
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts29 Nov 2017Disposed Of
Nutan Gupta And Ors Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0098
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts29 Nov 2017Disposed Of
Bhagrati Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0097
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts29 Nov 2017Disposed Of
Ajab Singh Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0096
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts29 Nov 2017Disposed Of
Shamo Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2017) 11 DEL CK 0095
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts29 Nov 2017Disposed Of
Aman Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 11 DEL CK 0094
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts29 Nov 2017Disposed Of
CT/GD Kshirod Kumar Swain Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0093
High Courts29 Nov 2017Disposed Of
Vikash Sharma Vs South Delhi Municipal Corporation & Anr
Delhi High Court · (2017) 11 DEL CK 0092
Delhi Municipal Corporation Act, 1957 — Section 343, 344, 344(2), 345A, 346, 466A