High Courts30 Nov 2017Dismissed
Vaibhav Gupta & Ors Vs Union Of India
Delhi High Court · (2017) 11 DEL CK 0053
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 12, 12(2), 18, 18(1), 18(2)(b), 28A, 30
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,348 of 6,909
High Courts30 Nov 2017Disposed Of
Shanti Devi & Ors Vs Union Of India
Delhi High Court · (2017) 11 DEL CK 0052
Land Acquisition Act, 1894 — Section 4, 6, 12, 12(2), 18, 18(2), 30
High Courts30 Nov 2017Allowed
Hansraj Miglani & Ors Vs Lajwanti Khurana Thr Lr & Ors
Delhi High Court · (2017) 11 DEL CK 0051
High Courts30 Nov 2017Dismissed
ATEN CAPITAL PVT. LTD. Vs CANDOR GURGAON TWO DEVELOPERS & PROJECTS PVT.LTD
Delhi High Court · (2017) 11 DEL CK 0044
Arbitration And Conciliation Act, 1996 — Section 9, 34
High Courts30 Nov 2017
BABLOO CHAUHAN @ DABLOO Vs STATE GOVT. OF NCT OF DELHI
Delhi High Court · (2017) 11 DEL CK 0043
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 63, 64, 65, 67, 68, 69, 70, 302Code Of Criminal Procedure, 1973 — Section 357, 357A, 357B, 357C, 358, 374, 389, 389(1), 389(3), 436A, 482
High Courts30 Nov 2017Dismissed
CHETAN YADAV Vs DELHI TECHNOLOGICAL UNIVERSITY & ANR
Delhi High Court · (2017) 11 DEL CK 0042
High Courts29 Nov 2017
Regen Powertech Private Limited Vs Green Infra Wind Solutions Assets Limited & Anr
Delhi High Court · (2017) 11 DEL CK 0129
Arbitration And Conciliation Act, 1996 — Section 9
High Courts29 Nov 2017Disposed Of
Brij Kishore Srivastava And Ors Vs State Of Nct Of Delhi
Delhi High Court · (2017) 11 DEL CK 0128
Code Of Criminal Procedure, 1973 — Section 251, 397Indian Penal Code, 1860 — Section 34, 288, 337, 338
High Courts29 Nov 2017Dismissed
Sagar Vs State
Delhi High Court · (2017) 11 DEL CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307
High Courts29 Nov 2017Dismissed
Mohd. Sagir Vs Mohd. Irfan Alam & Ors
Delhi High Court · (2017) 11 DEL CK 0126
High Courts29 Nov 2017Disposed Of
Deepa Nebb Vs Kuldeep Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0124
Motor Vehicles Act, 1988 — Section 140, 166
High Courts29 Nov 2017Disposed Of
New India Assurance Co Ltd Vs Nisha Yadav & Ors
Delhi High Court · (2017) 11 DEL CK 0123
High Courts29 Nov 2017
National Insurance Co Ltd Vs Poonam Rana & Ors
Delhi High Court · (2017) 11 DEL CK 0121
High Courts29 Nov 2017Disposed Of
R.K. Tangri Vs National Insurance Company Ltd. & Ors
Delhi High Court · (2017) 11 DEL CK 0120
High Courts29 Nov 2017Disposed Of
Sanjay Vs Rafiq Ahmad & Ors
Delhi High Court · (2017) 11 DEL CK 0118
High Courts29 Nov 2017Disposed Of
Suresh Kumar Gupta Vs Vijay Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0116
High Courts29 Nov 2017Disposed Of
Shobha Vijender Vs Chief Information Commissioner & Ors
Delhi High Court · (2017) 11 DEL CK 0115
Right To Information Act, 2005 — Section 12, 19, 19(3), 19(8), 20(2)
High Courts29 Nov 2017Dismissed
Max Healthcare Institute Limited Vs Sahrudya Health Care Private Limited
Delhi High Court · (2017) 11 DEL CK 0114
Code Of Civil Procedure, 1908 — Section 80, 80(1), Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 3A, Order 1 Rule 4, Order 1 Rule 5, Order 1 Rule 9, Order 7 Rule 11, Order 7 Rule 11(d)Trade Marks Act, 1999 — Section 2(1)(r)(ii), 17, 52, 52(1), 52(2), 53, 134, 134(1), 134(2)
High Courts29 Nov 2017
Vinet Dargar Vs Krishna Mohan Dargar & Ors
Delhi High Court · (2017) 11 DEL CK 0113
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(4), Order 6 Rule 17
High Courts29 Nov 2017
Shashi Agrawal Vs Vijay Kumar Agrawal & Ors
Delhi High Court · (2017) 11 DEL CK 0112
Code Of Civil Procedure, 1908 — Order 12 Rule 6