High Courts01 Dec 2017Dismissed
Union Of India Vs Durlabh Singh & Ors
Delhi High Court · (2017) 12 DEL CK 0494
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,346 of 6,909
High Courts01 Dec 2017Disposed Of
Pradeep Kumar Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0493
High Courts01 Dec 2017Disposed Of
M/S S.B.Electric Mart (P) Ltd Vs Govt.Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0492
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts01 Dec 2017Disposed Of
Satish Kumar Vs Honourable Lt. Governor Raj Bhawan, Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0491
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts01 Dec 2017Disposed Of
Shadab Husain Khan Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0490
High Courts01 Dec 2017Disposed off
Dr. Shashi Tharoor Vs Arnab Goswami and Anr
Delhi High Court · (2017) 12 DEL CK 0003
Constitution of India, Article 19, Article 19(1)(a) - Protection of certain rights regarding freedom of speech, etc - Protection of certain rights regarding freedom of speech, etc
High Courts01 Dec 2017Disposed off
OMAR ABDULLAH Vs PAYAL ABDULLAH & ORS.
Delhi High Court · (2017) 12 DEL CK 0002
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 482
High Courts01 Dec 2017Dismissed
RAKESH KUMAR GOSWAMI Vs NEELAM KHURANA
Delhi High Court · (2017) 12 DEL CK 0001
Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable caseIndian Penal Code, 1860, Section 420, Section 3
High Courts30 Nov 2017Dismissed
Capacite Infrapojects Limited Vs Ramprastha Promoters & Developers Limited
Delhi High Court · (2017) 11 DEL CK 0089
Arbitration And Conciliation Act, 1996 — Section 11, 12(5)
High Courts30 Nov 2017Disposed Of
Viren Singh Vs North Delhi Municipal Corporation And Anr
Delhi High Court · (2017) 11 DEL CK 0088
High Courts30 Nov 2017Dismissed
Saurabh Jain And Ors Vs East Delhi Municipal Corporation And Ors
Delhi High Court · (2017) 11 DEL CK 0087
High Courts30 Nov 2017Disposed Of
Tim Raj Singh Vs Inder & Ors
Delhi High Court · (2017) 11 DEL CK 0086
High Courts30 Nov 2017Dismissed
Vijay Kumar Arora Vs Tilak Raj Chadha
Delhi High Court · (2017) 11 DEL CK 0085
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts30 Nov 2017Disposed Of
Mohd Khalid & Anr Vs Dharamveer & Ors
Delhi High Court · (2017) 11 DEL CK 0083
High Courts30 Nov 2017Disposed Of
National Insurance Co Ltd Vs Linu Kumar & Ors
Delhi High Court · (2017) 11 DEL CK 0082
High Courts30 Nov 2017Disposed Of
Oriental Insurance Co.Ltd Vs Sukhbir Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0081
High Courts30 Nov 2017Disposed Of
National Insurance Company Ltd Vs Rishi Sharma & Ors.
Delhi High Court · (2017) 11 DEL CK 0080
High Courts30 Nov 2017Dismissed
U.P. State Road Transport Corporation Vs Urmila Devi
Delhi High Court · (2017) 11 DEL CK 0077
High Courts30 Nov 2017Disposed Of
Surender Kumar Gupta Vs Jagdish Rawat & Anr
Delhi High Court · (2017) 11 DEL CK 0075
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts30 Nov 2017Disposed Of
Bajaj Allianz General Insurance Co. Ltd Vs Surender Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0074
Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 140, 166