High Courts01 Dec 2017Dismissed
Reliance General Insurance Company Ltd. Vs Naveen Kumar & Anr
Delhi High Court · (2017) 12 DEL CK 0517
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,345 of 6,909
High Courts01 Dec 2017Disposed Of
United India Insurance Company Ltd Vs Mamta & Ors
Delhi High Court · (2017) 12 DEL CK 0516
Motor Vehicles Act, 1988 — Section 163A
High Courts01 Dec 2017Disposed Of
National Insurance Company Lt Vs Dil Aaferoon Begum & Ors
Delhi High Court · (2017) 12 DEL CK 0515
High Courts01 Dec 2017Disposed Of
New India Assurance Company Limite Vs Arun Kumar Goel & Ors
Delhi High Court · (2017) 12 DEL CK 0514
High Courts01 Dec 2017Disposed Of
Bajaj Allianz General Insurance Company Limited Vs Kiran Kumari & Ors.
Delhi High Court · (2017) 12 DEL CK 0511
High Courts01 Dec 2017Dismissed
Sanjeev Sharma Vs Sanjay And Ors.
Delhi High Court · (2017) 12 DEL CK 0510
High Courts01 Dec 2017Disposed Of
Savita Pawar Vs Oriental Insurance Company Limited & Anr
Delhi High Court · (2017) 12 DEL CK 0509
High Courts01 Dec 2017Allowed
Venu Madhava K & Anr Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2017) 12 DEL CK 0507
Code Of Criminal Procedure, 1973 — Section 251, 311, 313, 315, 482, 483Indian Penal Code, 1860 — SectionNegotiable Instruments Act, 1881 — Section 137, 138, 142, 143, 145(2)
High Courts01 Dec 2017Dismissed
Sewak Balkishan Gupta & Ors Vs State & Ors
Delhi High Court · (2017) 12 DEL CK 0506
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 161, 397, 401, 403, 482Indian Penal Code, 1860 — Section 34, 120B, 201, 397, 420, 448, 468, 471
High Courts01 Dec 2017
Poysha Power Generation P.Ltd Vs Doctor Morepen Ltd. And Anr
Delhi High Court · (2017) 12 DEL CK 0505
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Dec 2017Partly Allowed
DIG Bahadur @ Rahul @ Vinod Vs State
Delhi High Court · (2017) 12 DEL CK 0504
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 34, 342, 381, 392, 395, 397, 398, 412, 452
High Courts01 Dec 2017Dismissed
Virender Kumar Jha Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2017) 12 DEL CK 0503
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376(2)(f), 506
High Courts01 Dec 2017Disposed Of
Seema Katyal Vs Union Of India And Anr.
Delhi High Court · (2017) 12 DEL CK 0502
High Courts01 Dec 2017Disposed Of
Anjana Gaba Vs Director Of Education Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0501
High Courts01 Dec 2017Disposed Of
Anita Jain And Anr Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0500
High Courts01 Dec 2017Disposed Of
Om Parkash And Ors Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0499
High Courts01 Dec 2017Dismissed
Century Metal Recycling Private Limited Vs Sachin Chhabra & Ors
Delhi High Court · (2017) 12 DEL CK 0498
Code Of Civil Procedure, 1908 — Section 13, 20, Order 10, Order 37, Order 37 Rule 1(2)(b)(i), Order 37 Rule 1(2)(b)(iii)
High Courts01 Dec 2017Dismissed
College Of Vocational Studies Vs Kumar Ram Krishna & Ors
Delhi High Court · (2017) 12 DEL CK 0497
Constitution Of India, 1950 — Article 21, 47Code Of Civil Procedure, 1908 — Section 151
High Courts01 Dec 2017Dismissed
S A Vs M A
Delhi High Court · (2017) 12 DEL CK 0496
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — 24
High Courts01 Dec 2017Allowed
Unimeditrek Pvt Ltd Vs Union Of India & Anr
Delhi High Court · (2017) 12 DEL CK 0495