High Courts04 Dec 2017Disposed Of
ICICI Lombard General Insurance Company Ltd Vs Rukmani Devi & Ors
Delhi High Court · (2017) 12 DEL CK 0096
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,343 of 6,909
High Courts04 Dec 2017Disposed Of
New India Assurance Company Ltd Vs Promila Prabhakar & Ors
Delhi High Court · (2017) 12 DEL CK 0095
High Courts04 Dec 2017Dismissed
Seema Tiwari & Ors Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0094
Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 43Rights Of Persons With Disabilities Act, 2016 — Section 37
High Courts04 Dec 2017Dismissed
Munna Khan Vs Government Of Nct Of Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0093
Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 43Rights Of Persons With Disabilities Act, 2016 — Section 37
High Courts04 Dec 2017Disposed Of
Rahul Mehra Vs Ag International Logistics India (P.) Ltd. & Anr
Delhi High Court · (2017) 12 DEL CK 0092
Companies Act, 1956 — Section 10F, 437, 614
High Courts04 Dec 2017
Radexpo Ag Vs Jayna Time Indus. Ltd
Delhi High Court · (2017) 12 DEL CK 0091
Companies Act, 1956 — Section 397, 398, 433(1)(e), 433(e), 433(f)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22
High Courts04 Dec 2017Disposed Of
Harjeet Singh Vs Satish R Nathani & Ors
Delhi High Court · (2017) 12 DEL CK 0090
High Courts04 Dec 2017
Delhi Development Authority Vs Delhi Development Authority
Delhi High Court · (2017) 12 DEL CK 0089
High Courts04 Dec 2017Disposed Of
Sunil Kumar Chhilar Vs Navyug School Education Society And Ors
Delhi High Court · (2017) 12 DEL CK 0088
High Courts04 Dec 2017Disposed Of
Dr. Kanury V. S. Rao Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0087
High Courts04 Dec 2017Disposed Of
Shri Hanuman Mandir Committee, (Regd.) And Anr. Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2017) 12 DEL CK 0086
High Courts04 Dec 2017Disposed Of
Shri Ram General Insurance Co Ltd Vs Gaurav Kindra & Ors
Delhi High Court · (2017) 12 DEL CK 0085
High Courts04 Dec 2017Dismissed
Balraj Parashar Vs Union Academy Sr. Sec. School And Ors
Delhi High Court · (2017) 12 DEL CK 0084
Delhi School Education Rules, 1973 — Rule 97, 98, 98(4)
High Courts04 Dec 2017Dismissed
Dharmender Singh Vs Amit
Delhi High Court · (2017) 12 DEL CK 0083
Code Of Civil Procedure, 1908 — Section 96Transfer Of Property Act, 1882 — Section 53A
High Courts04 Dec 2017Dismissed
Director AIIMS Vs M/S Amtrak Technology Pvt. Ltd. & Anr
Delhi High Court · (2017) 12 DEL CK 0082
Code Of Civil Procedure, 1908 — Order 14, Section 96Sale Of Goods Act, 1930 &mdash Section 61Interest Act, 1978 — Section 3
High Courts04 Dec 2017
Abbott Healthcare Pvt Ltd Vs Raj Kumar Prasad & Ors
Delhi High Court · (2017) 12 DEL CK 0081
Code Of Civil Procedure, 1908 — Order 14, Section 10Trade Marks Act, 1999 — Section 47, 57, 111, 124, 124(1)(i), 124(1)(b)(ii), 124(2), 124(3)Trade And Merchandise Marks Act, 1958 — Section 46, 56, 107, 111, 124
High Courts04 Dec 2017Dismissed
Kamlesh Devi Vs Shyam Sunder Tyagi & Ors
Delhi High Court · (2017) 12 DEL CK 0080
Hindu Succession Act, 1956 — Section 4(2), 6, 8
High Courts04 Dec 2017Dismissed
M/S XS Productions India Vs Union Of India And Anr
Delhi High Court · (2017) 12 DEL CK 0079
Constitution Of India, 1950 — Article 226
High Courts04 Dec 2017Allowed
Kamla Devi Sohan Raj Singhvi Jain College Of Education Vs National Council For Teacher Education & Anr
Delhi High Court · (2017) 12 DEL CK 0078
High Courts04 Dec 2017
Micromax Informatics Limited Vs Telefonaktiebolget L M Ericsson
Delhi High Court · (2017) 12 DEL CK 0077