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Delhi High Court judgments

1,38,161 judgments · page 3,342 of 6,909

High Courts05 Dec 2017Disposed Of

Prem Singh & Anr Vs Union Of India & Ors

Delhi High Court · (2017) 12 DEL CK 0114

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts05 Dec 2017Disposed Of

Batti Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 12 DEL CK 0113

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts05 Dec 2017Disposed Of

Mohd Abul Fazal Farooqi Vs Union Of India And Ors

Delhi High Court · (2017) 12 DEL CK 0112

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts05 Dec 2017Dismissed

M/S ATV PROJECTS (INDIA) LTD Vs UNION OF INDIA & ORS.

Delhi High Court · (2017) 12 DEL CK 0006

Constitution of India, Article 14, Article 19 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Protection of certain
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High Courts04 Dec 2017

Lotus Green LLP Vs Renowned Buildtech Private Limited

Delhi High Court · (2017) 12 DEL CK 0110

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 10, Order 6 Rule 17Trademark Act, 1999 — Section 17(1), 17(2), 29, 62(2), 134, 134(2)Commercial Courts, Commercial Division And Commercial Appellant Division Of High Courts Ordinance, 2015 — Section 2(l)(c)(xvii), 2(1 )(i)
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High Courts04 Dec 2017Dismissed

Bhoop Singh Vs State & Anr

Delhi High Court · (2017) 12 DEL CK 0109

Code Of Criminal Procedure, 1973 — Section 251, 313, 315, 401General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 — Section 138
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High Courts04 Dec 2017Dismissed

Sourav Kumar Vs State

Delhi High Court · (2017) 12 DEL CK 0108

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 323, 341, 365, 394
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High Courts04 Dec 2017Dismissed

Anil Gera Vs State

Delhi High Court · (2017) 12 DEL CK 0107

Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 34, 354, 377, 406, 498A
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