High Courts05 Dec 2017Disposed Of
Bajaj Allianz General Insurance Company Ltd Vs Satbir Singh & Ors
Delhi High Court · (2017) 12 DEL CK 0135
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,341 of 6,909
High Courts05 Dec 2017Disposed Of
Reliance General Insurance Company Ltd Vs Shyam Sunder Kumar Rai & Ors
Delhi High Court · (2017) 12 DEL CK 0134
High Courts05 Dec 2017Disposed Of
Bajaj Allianz General Insurance Company Ltd. Vs Baljinder Kaur @ Baljit Kaur & Ors
Delhi High Court · (2017) 12 DEL CK 0133
High Courts05 Dec 2017Disposed Of
Reliance General Insurance Company Ltd. Vs Jaya Guruwara And Ors
Delhi High Court · (2017) 12 DEL CK 0132
High Courts05 Dec 2017
M/S. Khushi Ram Behari Lal Vs P.V. Kanakaraj Trading As Kalpatharu Trading Co.
Delhi High Court · (2017) 12 DEL CK 0131
Code Of Civil Procedure, 1908 — Order 39 Rule 3, Order 39 Rule 4, Order 7 Rule 11Trade Marks Act, 1999 — Section 135(2)(c)
High Courts05 Dec 2017Disposed Of
Bhai Sarabjit Sabharwal @ Dr Sabi Sabharwal Vs Bhai Balbir Singh & Ors
Delhi High Court · (2017) 12 DEL CK 0130
High Courts05 Dec 2017Dismissed
Jai Kishan Sharma Vs UOI & Ors
Delhi High Court · (2017) 12 DEL CK 0129
Delhi Police Act, 1978 — Section 140Indian Penal Code, 1860 — Section 420, 468, 471
High Courts05 Dec 2017
Societe Des Produits Nestle S.A & Anr Vs Kaira District Co-Operative Milk Producers Union Ltd & Anr
Delhi High Court · (2017) 12 DEL CK 0128
High Courts05 Dec 2017Dismissed
Akshay Mehta & Ors. Vs Usha Dutta & Ors
Delhi High Court · (2017) 12 DEL CK 0127
Code Of Civil Procedure, 1908 — Order 6 Rule 7, Order 6 Rule 14, Order 16 Rule 15
High Courts05 Dec 2017
Gulf DTH FZ LLC Vs Dishtv India Limited & Others
Delhi High Court · (2017) 12 DEL CK 0126
Code Of Civil Procedure, 1908 — Section 80, Order 39 Rule 2A, Order 39 Rule 4, Order I Rule 10
High Courts05 Dec 2017Allowed
Neeraj Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2017) 12 DEL CK 0125
Indian Penal Code, 1860 — Section 376, 452, 458Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts05 Dec 2017Dismissed
Neeraj Kumar Vs State, N.C.T. Of Delhi
Delhi High Court · (2017) 12 DEL CK 0124
Indian Penal Code, 1860 — Section 34, 186, 307, 353, 379, 411Arms Act, 1959 — Section 25, 27, 39, 54, 59Code Of Criminal Procedure, 1973 — Section 195, 313
High Courts05 Dec 2017Disposed Of
Dr. G. Chaudhuri Vs Indira Gandhi National Open University & Anr
Delhi High Court · (2017) 12 DEL CK 0123
High Courts05 Dec 2017Disposed Of
National Insurance Co Ltd Vs Sudha Kumari & Ors
Delhi High Court · (2017) 12 DEL CK 0122
High Courts05 Dec 2017
Energy Efficiency Services Ltd & Anr Vs Shaktisinh Gohil
Delhi High Court · (2017) 12 DEL CK 0121
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts05 Dec 2017Dismissed
Pranay Nijhawan Vs Ggsipu And Ors.
Delhi High Court · (2017) 12 DEL CK 0120
Constitution Of India, 1950 — Article 14Post-Graduate Medical Education Regulations, 2000
High Courts05 Dec 2017Dismissed
India Awake For Transparency Vs Union Of India Rep. By Secretary, Ministry Of Corporate Affairs And Anr
Delhi High Court · (2017) 12 DEL CK 0119
Constitution Of India, 1950 — Article 226Investor Education And Protection Fund Authority (Accounting, Audit, Transfer And Refund) Rules, 2016 — Rule 3, 5(8), 6, 6(1), 6(3), 6(3)(a), 6(3)(d), 6(10), 6(11), 6(12)Investor Education And Protection Fund Authority (Accounting, Audit, Transfer And Refund) Amendment Rules, 2017 — Rule 6
High Courts05 Dec 2017Allowed
Jaspal Kaur (Since Deceased) Thr Her Lrs Vs Municipal Corporation Of Delhi
Delhi High Court · (2017) 12 DEL CK 0118
High Courts05 Dec 2017Dismissed
Sher Bahadur Vs North Delhi Municipal Corporation & Anr
Delhi High Court · (2017) 12 DEL CK 0117
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Dec 2017Disposed Of
Raghu Nandan Vashisht Vs South Delhi Municipal Corporation And Ors
Delhi High Court · (2017) 12 DEL CK 0116