High Courts06 Dec 2017Dismissed
Rani Vs State Of Nct Of Delhi
Delhi High Court · (2017) 12 DEL CK 0176
Indian Penal Code, 1860 — Section 34, 332, 365, 377, 379, 387, 506Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,339 of 6,909
High Courts06 Dec 2017Disposed Of
Santosh Vs State Govt Of Nct Of Delhi
Delhi High Court · (2017) 12 DEL CK 0175
Indian Penal Code, 1860 — Section 34, 324, 354D, 376, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Dec 2017Dismissed
Qamar Waheed Naqvi Vs Independent News Services Pvt Ltd & Anr
Delhi High Court · (2017) 12 DEL CK 0174
Arbitration And Conciliation Act, 1996 — Section 37, 37(2)(a)
High Courts06 Dec 2017Disposed Of
New India Assurance Company Ltd Vs Avik Sadana & Ors
Delhi High Court · (2017) 12 DEL CK 0173
High Courts06 Dec 2017Dismissed
Savita Kumari Vs Suresh And Ors
Delhi High Court · (2017) 12 DEL CK 0172
High Courts06 Dec 2017Disposed Of
Reliance General Insurance Co Ltd Vs Renu Chaudhary & Ors
Delhi High Court · (2017) 12 DEL CK 0171
High Courts06 Dec 2017Disposed Of
New India Assurance Co. Ltd Vs Sunil Sahani & Anr
Delhi High Court · (2017) 12 DEL CK 0170
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Dec 2017Disposed Of
New India Assurance Company Ltd Vs Nirmala Devi & Ors
Delhi High Court · (2017) 12 DEL CK 0166
High Courts06 Dec 2017Disposed Of
New India Assurance Company Ltd Vs Ashwini @ Sonu & Ors
Delhi High Court · (2017) 12 DEL CK 0165
High Courts06 Dec 2017Dismissed
Lucknow Medical Agencies Vs Raj Kumar (Second)
Delhi High Court · (2017) 12 DEL CK 0163
Code Of Civil Procedure, 1908 — Section 100
High Courts06 Dec 2017Disposed Of
New India Assurance Company Ltd Vs Nishant Parveen & Ors
Delhi High Court · (2017) 12 DEL CK 0162
High Courts06 Dec 2017Disposed Of
Shivam Goyal Vs Dedicated Freight Corridor Corporation Of India Limited
Delhi High Court · (2017) 12 DEL CK 0161
High Courts06 Dec 2017Disposed Of
Amit Chhikara Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0160
High Courts06 Dec 2017Disposed Of
Vivek Kuma Vs Staff Selection Commission & Ors
Delhi High Court · (2017) 12 DEL CK 0159
High Courts06 Dec 2017Disposed Of
Hitender & Ors Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0158
High Courts06 Dec 2017Dismissed
Oriental Bank Of Commerce Vs Harminder Singh & Ors
Delhi High Court · (2017) 12 DEL CK 0157
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Income Tax (Certificate Proceedings) Rules, 1962 — Rule 42, 43, 45, 47Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 17, 18, 29, 34
High Courts06 Dec 2017Dismissed
M/S. KCL Ltd. Vs Thomson Press India Ltd
Delhi High Court · (2017) 12 DEL CK 0156
Code Of Civil Procedure, 1908 — Section 96Sales of Goods Act, 1930 — Section 41, 42
High Courts06 Dec 2017
Maja Cosmetics & Anr Vs Oasis Commercial Pvt. Ltd
Delhi High Court · (2017) 12 DEL CK 0155
Code Of Civil Procedure, 1908 — Section 122, 129, Order 8, Order 43 Rule 1, Order 8 Rule 10Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13, 13(2)Delhi High Court Act, 1966 — Section 7, 29(4), 47
High Courts06 Dec 2017
Super Cassettes Industries Private Limited Vs Rajasthan Infotech Media Pvt. Ltd
Delhi High Court · (2017) 12 DEL CK 0154
Copyright Act, 1957 — Section 14(a)(iii), 14(a)(iv), 14(d)(iii), 14(e)(iii), 51, 52A
High Courts06 Dec 2017Dismissed
Rajesh Khan Vs Shiv Steel & Anr
Delhi High Court · (2017) 12 DEL CK 0153
Limitation Act, 1963 — Section 5