High Courts07 Dec 2017Allowed
Renu Khanna & Ors Vs Joginder Pal Madan & Ors (HDFC Ergo General Insurance Co Ltd)
Delhi High Court · (2017) 12 DEL CK 0206
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,338 of 6,909
High Courts07 Dec 2017Partly Allowed
Reliance General Insurance Co. Ltd Vs Rekha Balyan & Ors
Delhi High Court · (2017) 12 DEL CK 0205
Evidence Act, 1872 — Section 167
High Courts07 Dec 2017Allowed
TV18 Home Shopping Network Limited Vs M/S Indiaontime Express Pvt Ltd & Ors
Delhi High Court · (2017) 12 DEL CK 0204
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 10
High Courts07 Dec 2017Dismissed
State Govt Of Nct Of Delhi Vs Hari Kishan @ Bunty & Ors
Delhi High Court · (2017) 12 DEL CK 0202
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 164, 378, 482Indian Penal Code, 1860 — Section 120B, 344, 365, 368, 376, 376D
High Courts07 Dec 2017Dismissed
R.L.Traders Vs Income Tax Officer Ward 47(1)
Delhi High Court · (2017) 12 DEL CK 0201
Income Tax Act, 1961 — Section 68, 260A, 271
High Courts07 Dec 2017Dismissed
M/S. Ultratech Cement Limited Vs State Of Gujarat And Ors
Delhi High Court · (2017) 12 DEL CK 0200
Constitution Of India, 1950 — Article 39(b), 39(c)Maharashtra Value Added Tax Act, 2002 — Rule 53, 77(2), 79(1), 79(2)Maharashtra Value Added Tax Act, 2002 — Section 5(2), 18, 60
High Courts07 Dec 2017Disposed Of
Sunbeam Auto Private Limited Vs Pr. Commissioner Of Income Tax
Delhi High Court · (2017) 12 DEL CK 0197
Income Tax Act, 1961 — Section 143, 264
High Courts07 Dec 2017Disposed Of
Commissioner Of Income Tax, Delhi Vs M/S. Maruti Udyog Ltd.
Delhi High Court · (2017) 12 DEL CK 0192
High Courts07 Dec 2017Disposed Of
Maruti Udyog Ltd. Vs Commissioner Of Income Tax, Delhi
Delhi High Court · (2017) 12 DEL CK 0189
Income Tax Act, 1961 — Section 43B
High Courts07 Dec 2017Dismissed
Pr. Commissioner Of Income Tax-6 Vs Maruti Udyog Ltd
Delhi High Court · (2017) 12 DEL CK 0187
High Courts07 Dec 2017Disposed Of
Commissioner Of Income Tax, Delhi Vs Maruti Udyog Ltd.
Delhi High Court · (2017) 12 DEL CK 0186
Income Tax Act, 1961 — Section 14A, 43B, 145A
High Courts07 Dec 2017Disposed Of
Commissioner Of Income Tax, Delhi Vs Maruti Suzuki India Ltd
Delhi High Court · (2017) 12 DEL CK 0184
High Courts07 Dec 2017Dismissed
Anil Kumar Rathore & Anr Vs Union Of India & Anr
Delhi High Court · (2017) 12 DEL CK 0183
High Courts07 Dec 2017Disposed Of
Murari Lal Sharma And Anr Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0182
Army Act, 1950 — Section 162, 165Armed Forces Tribunal Act, 2007 — Section 3(o), 165
High Courts07 Dec 2017Disposed Of
Kusum Lata Vs Delhi Transport Corporation And Ors
Delhi High Court · (2017) 12 DEL CK 0181
High Courts06 Dec 2017Dismissed
Vikas Vs State Nct Of Delhi
Delhi High Court · (2017) 12 DEL CK 0180
Protection Of Children From Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 363Code Of Criminal Procedure, 1973 — Section 154, 161, 164
High Courts06 Dec 2017
Atc Telecom Infrastructure Private Limited Vs Reliance Communications Limited & Anr
Delhi High Court · (2017) 12 DEL CK 0179
Code Of Civil Procedure, 1908 — Order 38Arbitration And Conciliation Act, 1996 — Section 9Telegraph Act, 1885 — Section 4
High Courts06 Dec 2017Dismissed
Directorate General Of Hydrocarbons Of India Vs Overseas Drilling Limited
Delhi High Court · (2017) 12 DEL CK 0178
Arbitration And Conciliation Act, 1996 — Section 30, 34
High Courts06 Dec 2017Dismissed
Roshan @ Rohan Vs State
Delhi High Court · (2017) 12 DEL CK 0177
Indian Penal Code, 1860 — Section 394, 395, 397Code Of Criminal Procedure, 1973 — Section 439