COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,337 of 6,909

High Courts07 Dec 2017Dismissed

Alstom T & D India Ltd (Formerly Areva T&D India Ltd.) Vs M/S Aradhya Infra-Tech Pvt. Ltd

Delhi High Court · (2017) 12 DEL CK 0229

Arbitration And Conciliation Act, 1996 — Section 34India Contract Act, 1872 — Section 73, 74

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High Courts07 Dec 2017Disposed Of

S.L.Thakural Vs Delhi Consumer Coop.Wholesale

Delhi High Court · (2017) 12 DEL CK 0228

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts07 Dec 2017Dismissed

Shubham Chawla Vs State

Delhi High Court · (2017) 12 DEL CK 0227

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 323, 341, 354, 427, 506

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High Courts07 Dec 2017Disposed Of

Vinod Bangwal Vs State Govt Of Nct Of Delhi

Delhi High Court · (2017) 12 DEL CK 0226

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 448, 467, 471

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High Courts07 Dec 2017Dismissed

Ravinder Kumar Jatav Vs State Of Nct Of Delhi& Anr

Delhi High Court · (2017) 12 DEL CK 0225

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471

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High Courts07 Dec 2017Dismissed

Sanjay Jain Vs State Of Nct Of Delhi

Delhi High Court · (2017) 12 DEL CK 0224

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 149, 354, 354A, 506

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High Courts07 Dec 2017Disposed Of

Wajid Khan Vs State Govt Of Nct Of Delhi

Delhi High Court · (2017) 12 DEL CK 0223

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 341, 342, 365

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High Courts07 Dec 2017Disposed Of

New India Assurance Co. Ltd Vs Naresh Kumar & Ors.

Delhi High Court · (2017) 12 DEL CK 0222

Code Of Civil Procedure, 1908 — Order 22 Rule 8

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High Courts07 Dec 2017Dismissed

Vikas Lohia Vs Beena Sharma & Ors

Delhi High Court · (2017) 12 DEL CK 0221

Code Of Civil Procedure, 1908 — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 66, 149(2)

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High Courts07 Dec 2017Disposed Of

New India Assurance Company Ltd. Vs Mamta Bhasin & Ors

Delhi High Court · (2017) 12 DEL CK 0220

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High Courts07 Dec 2017Disposed Of

New India Assurance Co. Ltd. Vs Naresh Kumar & Ors.

Delhi High Court · (2017) 12 DEL CK 0218

Code Of Civil Procedure, 1908 — Order 22 Rule 8

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High Courts07 Dec 2017Disposed Of

Icici Lombard General Insurance Co Ltd Vs Raj Singh & Ors

Delhi High Court · (2017) 12 DEL CK 0217

Code Of Civil Procedure, 1908 — Order 12 Rule 8

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High Courts07 Dec 2017Disposed Of

National Insurance Co Ltd Vs Lalita And Ors

Delhi High Court · (2017) 12 DEL CK 0216

Code Of Civil Procedure, 1908 — Order 12 Rule 8

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High Courts07 Dec 2017Disposed Of

M/S M.U Eating Point & Anr Vs Capt. Aman And Ors.

Delhi High Court · (2017) 12 DEL CK 0214

Trade Marks Act, 1999 — Section 2(zg)

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High Courts07 Dec 2017Disposed Of

Suresh Chander Vs Sabir Ali & Anr

Delhi High Court · (2017) 12 DEL CK 0212

Wakf Act, 1995 — Section 85

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High Courts07 Dec 2017Dismissed

Sushant Kumar Dass Vs State

Delhi High Court · (2017) 12 DEL CK 0211

Indian Penal Code, 1860 — Section 307, 323, 452

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High Courts07 Dec 2017Disposed Of

Manish Kumar & Anr Vs Bureau Of Indian Standards & Anr

Delhi High Court · (2017) 12 DEL CK 0210

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High Courts07 Dec 2017Dismissed

Innovative Textiles Pvt. Ltd & Anr Vs Hem Chand Sharma & Anr

Delhi High Court · (2017) 12 DEL CK 0209

Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3(6)(b), Order 37 Rule 4, Order 9 Rule 7, Order 37 Rule 7, Order 37 Rule 10, Order 9 Rule 13

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High Courts07 Dec 2017Dismissed

Himalya International Ltd Vs Himalaya Drugs Company

Delhi High Court · (2017) 12 DEL CK 0208

Limitation Act, 1963 — Article 90Code Of Civil Procedure, 1908 — Section 35A, 35A(2), 95, 95(1), 95(2), Order 39 Rule 4

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High Courts07 Dec 2017Partly Allowed

Bharti AXA GEN INS CO Ltd Vs Fareeda & Ors

Delhi High Court · (2017) 12 DEL CK 0207

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