High Courts11 Dec 2017Disposed Of

Bhagwat Singh Vs Union Of India & Ors

Delhi High Court · (2017) 12 DEL CK 0263

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts11 Dec 2017Disposed oFF

DTC Vs KISHAN KUMAR

Delhi High Court · (2017) 12 DEL CK 0014

Industrial Disputes Act, 1947, Section 33(2)(b) - Conditions of service, etc., to remain unchanged under certain circum- stances during pendency of proceedings
High Courts08 Dec 2017Allowed

Firasat Hussain Vs State (Gnct Of Delhi)

Delhi High Court · (2017) 12 DEL CK 0247

Indian Penal Code, 1860 — Section 34, 302, 304B, 307, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164, 313