High Courts12 Dec 2017Dismissed
Avadh Kaushik Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0289
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,334 of 6,909
High Courts12 Dec 2017Dismissed
ARUN JAITLEY Vs ARVIND KEJRIWAL
Delhi High Court · (2017) 12 DEL CK 0016
Code of Civil Procedure, 1908, Order 6Rule 2, Section 151, Order 6Rule 4, Order 7Rule 1(e),
High Courts12 Dec 2017Dismissed
TEJINDER KAUR Vs UNION OF INDIA & ORS.
Delhi High Court · (2017) 12 DEL CK 0015
Central Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14, Rule 14(2) -Central Civil Services (Conduct) Rules, 1964,
High Courts11 Dec 2017Disposed Of
Prof. Sachin Maheshwari Vs Netaji Subhas Institute Of Technology & Anr.
Delhi High Court · (2017) 12 DEL CK 0317
Constitution Of India, 1950 — Article 19Netaji Subhash Institute Of Technology Rules, — Rule 1(b)(iii), 2, 6A, 8, 10, 10(xi), 11, 20, 22A, 22(b), 22(c)All India Council for Technical Education Act, 1987 — Section 10(i), 10(v), 23(i)
High Courts11 Dec 2017Disposed Of
Crossword Entertainment Private Limited Vs Central Board Of Film Certification & Others
Delhi High Court · (2017) 12 DEL CK 0316
Constitution Of India, 1950 — Article 19(1)(a), 19(2)Cinematograph Act, 1952 — Section 5A, 5B, 5B(2), 5(B)2(ii), 5(B)2(vi), 5(B)2(vii), 5(B)2(ix), 5(B)2(xii), 5(B)2(xviii), 5(B)3(l), 5(c)
High Courts11 Dec 2017
Social Jurist A Lawyers Group Vs Dharmender Sharma & Ors
Delhi High Court · (2017) 12 DEL CK 0287
Constitution Of India, 1950 — Article14, 16, 251Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts11 Dec 2017Disposed Of
New India Assurance Company Ltd Vs Om Prakash & Ors
Delhi High Court · (2017) 12 DEL CK 0285
High Courts11 Dec 2017Disposed Of
Royal Sundaram Alliance Insurance Company Ltd. Vs Dariyao Singh & Ors.
Delhi High Court · (2017) 12 DEL CK 0283
High Courts11 Dec 2017Disposed Of
Oriental Insurance Company Ltd Vs Amresh Kumar & Ors
Delhi High Court · (2017) 12 DEL CK 0282
Motor Vehicles Act, 1988 — Section 2(21), 2(27), 10
High Courts11 Dec 2017Dismissed
Phoolwati & Anr Vs Devender & Ors
Delhi High Court · (2017) 12 DEL CK 0277
Motor Vehicles Act, 1988 — Section 140, 166
High Courts11 Dec 2017Dismissed
S. K. Engineering Co. Vs Siri Ram Syal Hydro Power Pvt. Ltd
Delhi High Court · (2017) 12 DEL CK 0276
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a)
High Courts11 Dec 2017Disposed Of
S.S.Sanitary Private Ltd. (In Vol..Liqn.) Vs
Delhi High Court · (2017) 12 DEL CK 0275
Companies (Court) Rules, 1959 — Rule 313,315, 329, 331Companies Act, 1956 — Section 484, 485, 486, 487, 488, 489, 490, 491, 492, 493, 494, 496, 497, 497(6), 516
High Courts11 Dec 2017Disposed Of
Dr. Pushpendra Singh Vs Delhi Technological University & Anr
Delhi High Court · (2017) 12 DEL CK 0272
High Courts11 Dec 2017
Satish Verma Vs Garment Craft (India) Pvt. Ltd
Delhi High Court · (2017) 12 DEL CK 0271
Code Of Civil Procedure, 1908 — Order 17 Rule 3Indian Contract Act, 1872 — Section 73, 74
High Courts11 Dec 2017
M/S Inter Ikea Systems Bv Vs Akea Furniture Solutions
Delhi High Court · (2017) 12 DEL CK 0270
High Courts11 Dec 2017Allowed
Smriti Madan Kansagra Vs Perry Kansagra
Delhi High Court · (2017) 12 DEL CK 0269
Constitution Of India, 1950 — Article 14, 20Delhi High Court Mediation And Conciliation Rules, 2004 — Rule 5, 20, 21Code Of Civil Procedure, 1908 — Section 89, Order 32A
High Courts11 Dec 2017Dismissed
Subhash Kumar Vs State Nct Of Delhi
Delhi High Court · (2017) 12 DEL CK 0268
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts11 Dec 2017Dismissed
All India Institute Of Medical Sciences Vs Ashima Nehra Wadhawan
Delhi High Court · (2017) 12 DEL CK 0267
High Courts11 Dec 2017Disposed Of
Kanwar Singh Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0266
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts11 Dec 2017Disposed Of
Khazan Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0265
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)