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High CourtsSingle Bench(2017) 12 DEL CK 0270

M/S Inter Ikea Systems Bv vs Akea Furniture Solutions

Delhi High Court · Decided on 11 December 2017

HON’BLE JUDGES
Manmohan, J
CASE NUMBER
Civil Suit (COMM) No. 500 Of 2017, Miscellaneous Application No. 8601 Of 2017

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Judgment

20 paragraphs · 65 words

Justdial,"https://www.justdial.com/Bangalore/Akea -Furniture-Solutions-

Near-CornerShowroom-Shivaji-Nagar/080PXX80-XX80-

130131154700-X3A3 BZDET","Compliance letter sent by

Defendants","Defendant’s name still

unchanged

Indiamart,https://www.indiamart.com/ company/4103953/#home,"Compliance letter sent by

Defendants","Defendant’s name still

unchanged

Indiacom,"""http://www.indiacom.com/bangalore/akea

-furnituresolutions bangalore bgl 979246.html""",Compliance letter not sent,Defendant’s name continues

Ebuild,https://ebuild.in/akea-furniture-solution- bangalore,Compliance letter not sent,Defendant’s name continues

Webindia,"""http://city.webindia123.com/d-t/karnataka/bangalore/akea-

furniture-

solution/68179",Compliance letter not sent,Defendant’s name continues

Dealer

service

centre","http://www.dealerservicecentre.in/list/mat tress/godrej-

interio/karnataka/bangalore/akea- furniture-solutions/1712743",Compliance letter not sent,Defendant’s name continues

Asklaila.com,"https://www.asklaila.com/listing/ Bangalore/shivaji-

nagar/akeafurniture-andsolutions/EYz5HgOF/",Compliance letter not sent,Defendant’s name continues