High Courts13 Dec 2017Dismissed
Dabur India Ltd Vs Pr. Commissioner Of Income Tax-III
Delhi High Court · (2017) 12 DEL CK 0334
Income Tax Rules, 1962 — Rule 10B, 10CIncome Tax Act, 1961 — Section 92B, 92C, 92CA(2), 260A
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,332 of 6,909
High Courts13 Dec 2017Dismissed
Commissioner Of Central Excise, Delhi Ii Vs Welspring Universal
Delhi High Court · (2017) 12 DEL CK 0333
CENVAT Credit Rules, 2014 — Rule 3(1), 14, 15Central Excise Act, 1944 — Section 5A(1), 5A(1A), 11A, 11A(b), 35G
High Courts13 Dec 2017Dismissed
Union Of India And Ors Vs Sarita Kapoor
Delhi High Court · (2017) 12 DEL CK 0332
High Courts13 Dec 2017Allowed
Jyoti Devi Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0331
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 12(2), 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Gyan Chand And Ors. Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0330
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(1)(b), 24(2)
High Courts13 Dec 2017Allowed
Om Prakash Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0329
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 12(2), 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Phool Singh Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0328
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Kamlesh And Kamla Vs S.D.M.C And Anr.
Delhi High Court · (2017) 12 DEL CK 0327
High Courts13 Dec 2017Disposed Of
Indraj And Ors Vs Land Acquisition Collector And Anr.
Delhi High Court · (2017) 12 DEL CK 0326
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Eminent Marketing Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0325
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Allowed
Sunil Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0324
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts13 Dec 2017Disposed Of
Regen Powertech Private Limited Vs Sembcorp Green Infra Limited & Ors.
Delhi High Court · (2017) 12 DEL CK 0323
Arbitration And Conciliation Act, 1996 — Section 9
High Courts13 Dec 2017Dismissed
Micromax Informatics Ltd Vs Vijay Jain & Ors
Delhi High Court · (2017) 12 DEL CK 0322
Code Of Civil Procedure, 1908 — Section 104(1), Order 18, Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 2(2), Order 8 Rule 6ACommercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 2(c)(xvii), 13, 13(1), 13(2)Delhi High Court Act, 1966 — Section 10
High Courts13 Dec 2017Disposed Of
Nandini Pattani & Ors Vs Madhuri Hingorani
Delhi High Court · (2017) 12 DEL CK 0321
Code Of Civil Procedure, 1908 — Order 10, Order 10 Rule 2, Order 6 Rule 17
High Courts13 Dec 2017Disposed Of
Susheel Kumar Khanna And Anr Vs M/S GSBA Trust And Ors
Delhi High Court · (2017) 12 DEL CK 0320
Code Of Civil Procedure, 1908 — Section 92, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 12 Rule 8
High Courts13 Dec 2017Dismissed
Hitender Kumar Mehta Vs Union Of India & Ors.
Delhi High Court · (2017) 12 DEL CK 0319
Company Secretaries (Election to the Council) Rules, 2006 — Rule 7Company Secretaries Act, 1980 — Section 9(2)(a), 10A, 10B
High Courts13 Dec 2017Dismissed
Mukul Roy Vs Union of India Ors
Delhi High Court · (2017) 12 DEL CK 0021
High Courts13 Dec 2017
Nipun Malhotra Vs Government of NCT of Delhi & Ors.
Delhi High Court · (2017) 12 DEL CK 0020
High Courts13 Dec 2017Dismissed
Dr. Sajjad Alam Vs State of NCT Of Delhi & Another
Delhi High Court · (2017) 12 DEL CK 0019
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 279, Section 338 - Rash driving or ri
High Courts13 Dec 2017Disposed off
DR. VARUNVEER Vs FINANCIAL COMMISSIONER, DELHI AND ORS
Delhi High Court · (2017) 12 DEL CK 0018
Delhi Excise Act, 2009, Section 33, Section 58, Section 52(2)