High Courts12 Dec 2017Dismissed
M/S Nakshathra Construction, Thr. Its Proprietor Vs M/S Intergen Energy Limited
Delhi High Court · (2017) 12 DEL CK 0314
Arbitration And Conciliation Act, 1996 — Section 2(1) (h), 7(1), 7(3), 7(5), 11
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,333 of 6,909
High Courts12 Dec 2017Disposed Of
National Insurance Company Ltd Vs Neha Walia & Ors.
Delhi High Court · (2017) 12 DEL CK 0313
High Courts12 Dec 2017Disposed Of
Oriental Insurance Company Ltd Vs Ram Saran & Ors.
Delhi High Court · (2017) 12 DEL CK 0312
High Courts12 Dec 2017Disposed Of
Deepika & Ors Vs Sehaj Ram & Ors
Delhi High Court · (2017) 12 DEL CK 0311
High Courts12 Dec 2017Disposed Of
Oriental Insurance Company Limited Vs Kamlesh Pal And Ors
Delhi High Court · (2017) 12 DEL CK 0307
Motor Vehicles Act, 1988 — Section 140, 166
High Courts12 Dec 2017
Christian Louboutin Sas Vs Pawan Kumar & Ors
Delhi High Court · (2017) 12 DEL CK 0306
Evidence Act, 1872 — Section 65B
High Courts12 Dec 2017
Bhukni Devi & Ors Vs Union Of India
Delhi High Court · (2017) 12 DEL CK 0305
Railway Accident Claims Tribunal Act, 1987 — Section 23
High Courts12 Dec 2017Dismissed
Subrati @ Imran Vs State
Delhi High Court · (2017) 12 DEL CK 0304
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 8, 118, 157
High Courts12 Dec 2017
Baldev Singh Vs Directorate Of Revenue Intelligence
Delhi High Court · (2017) 12 DEL CK 0303
Constitution Of India, 1950 — Article 14, 19, 21Code Of Criminal Procedure, 1973 — Section 211(7), 374, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(c)
High Courts12 Dec 2017Disposed Of
In The Matter Of Raj Kumar Vs Punjab And Sind Bank And Ors
Delhi High Court · (2017) 12 DEL CK 0302
Punjab & Sind Bank Officer Employees (Discipline & Appeal) Regulations, 1981 — Section 4, 6(10)
High Courts12 Dec 2017
Tarun Kapoor & Ors Vs Surya Vinder Obhrai & Ors
Delhi High Court · (2017) 12 DEL CK 0299
Specific Relief Act, 1963 — Section 21, 21(3), 21(5), 22
High Courts12 Dec 2017
Ats Infrastructure Limited Vs Platonic Marketing & Anr
Delhi High Court · (2017) 12 DEL CK 0298
Code Of Civil Procedure, 1908 — Order 14, Order 39 Rule 3, Order 20 Rule 5Trade Marks Act, 1999 — Section 29
High Courts12 Dec 2017Disposed Of
Gaurang Kanth Vs Bses Rajdhani Power Limited
Delhi High Court · (2017) 12 DEL CK 0297
Electricity Act, 2003 — Section 42(5)
High Courts12 Dec 2017
Commissioner Of Income Tax, Delhi Vs Narinderjit Singh
Delhi High Court · (2017) 12 DEL CK 0296
Income Tax Act, 1961 — Section 41(1), 144A, 154(2)
High Courts12 Dec 2017Allowed
Govind Yadav Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0295
Indian Penal Code, 1860 — Section 419
High Courts12 Dec 2017Disposed Of
Suresh Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2017) 12 DEL CK 0294
Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Dec 2017Disposed Of
Gurdeep Singh Vs Lt. Governor, Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0293
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6, 6(1), 17
High Courts12 Dec 2017Allowed
M/S CWHEC-HCIL (JV) Vs M/S CHPRCL
Delhi High Court · (2017) 12 DEL CK 0292
Arbitration And Conciliation Act, 1996 — Section 18, 19, 34, 34(2), 34(2)(b)(ii) , 37Commercial Court Act, 2015 — Section 13
High Courts12 Dec 2017Disposed Of
Baljeet Singh & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0291
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts12 Dec 2017Dismissed
Avadh Kaushik Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0290
Indian Penal Code, 1860 — Section 34, 186, 306