High Courts15 Dec 2017
Anita Aghi & Ors Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0371
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,330 of 6,909
High Courts15 Dec 2017Dismissed
Maya Devi & Ors Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0370
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 30, 31Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(1)(b), 24(2)
High Courts15 Dec 2017Allowed
Rattan Singh & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0369
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Dec 2017Allowed
Raj Kumar Arora Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0368
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Dec 2017Disposed Of
Yashwant Singh Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0367
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 18, 28A
High Courts15 Dec 2017Disposed Of
Ashmeen Vs Department Of Women And Child Development And Anr
Delhi High Court · (2017) 12 DEL CK 0366
High Courts15 Dec 2017Disposed Of
Saurabh Gupta & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0365
Transport Of Animals Rules, 1978 — Rule 47, 48, 49, 50, 51, 52, 53, 54, 55, 56Prevention Of Cruelty To Animals Act, 1960 — Section 38
High Courts15 Dec 2017Dismissed
Telecom Watchdog Vs Union Of India & Anr
Delhi High Court · (2017) 12 DEL CK 0364
High Courts15 Dec 2017Dismissed
BIJENDER KUMAR Vs FINANCIAL COMMISSIONER AND ORS.
Delhi High Court · (2017) 12 DEL CK 0025
Delhi Land Reforms Act, 1954, Section 33, Section 23, Section 50(p) -Delhi Land Reforms Rules, 1954, - Rule 145, Rule 144
High Courts15 Dec 2017Dismissed
SUBRATI Vs MOHD. NAIM
Delhi High Court · (2017) 12 DEL CK 0024
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts14 Dec 2017Disposed Of
Vijaya Bank Vs Ish Kumar Pruthi & Anr
Delhi High Court · (2017) 12 DEL CK 0363
Constitution Of India, 1950 — Article 226, 227
High Courts14 Dec 2017Allowed
Honshu Buildcon Private Limited Vs North Delhi Municipal Corp. & Anr
Delhi High Court · (2017) 12 DEL CK 0362
Arbitration And Conciliation Act, 1996 — Section 11, 12(5)Orissa Survey And Settlement Act, 1958 — Section 33East Punjab Holdings (Consolidation And Prevention Of Fragmentation) Act, 1948 — Section 21(4), 41(1), 42
High Courts14 Dec 2017Disposed Of
Jagran Prakashan Ltd And Anr. Vs Government Of Nct Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0361
High Courts14 Dec 2017Dismissed
Naveen Kumar Gupta Vs Bharat Bhushan & Ors
Delhi High Court · (2017) 12 DEL CK 0360
Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 101, Order 21 Rule 103
High Courts14 Dec 2017Dismissed
M/S Samar Polytex Pvt Ltd Vs Brij Mohan Gupta
Delhi High Court · (2017) 12 DEL CK 0359
Code Of Civil Procedure, 1908 — Section 141, 151, Order 9 Rule 13Limitation Act, 1963 — Article 122, 137
High Courts14 Dec 2017
Sunil Alagh Vs Shivraj Puri & Anr
Delhi High Court · (2017) 12 DEL CK 0357
Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 35Code Of Civil Procedure, 1908 — Order 13A
High Courts14 Dec 2017Disposed Of
Avinash Kumar Vs State
Delhi High Court · (2017) 12 DEL CK 0356
Evidence Act, 1872 — Section 114BCode Of Criminal Procedure, 1973 — Section 41(1A), 50A, 55A, 160, 161, 313, 319Indian Penal Code, 1860 — Section 34, 299, 300, 302, 302II, 304II, 323, 365, 395, 397, 452
High Courts14 Dec 2017Dismissed
EV Motors India Private Limited Vs Anurag Agarwal And Anr
Delhi High Court · (2017) 12 DEL CK 0355
Indian Trusts Act, 1882 — Section 88Indian Contract Act, 1872 — Section 27Specific Relief Act, 1963 — Section 42
High Courts14 Dec 2017Allowed
Inderpal @ Mandhu Vs State
Delhi High Court · (2017) 12 DEL CK 0354
Indian Penal Code, 1860 — Section 34, 201, 302, 307Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 27
High Courts14 Dec 2017Disposed Of
Mukesh Yadav Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0353
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 504Juvenile Justice (Care & Protection of Children) Act, 2000 — Section 19, 19(1), 19(2), 21