High Courts18 Dec 2017Allowed
Reliance General Insurance Co Ltd Vs Mustkeem & Ors
Delhi High Court · (2017) 12 DEL CK 0410
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,328 of 6,909
High Courts18 Dec 2017Allowed
Seema & Ors Vs Narinder Singh & Anr
Delhi High Court · (2017) 12 DEL CK 0409
Employee’s Compensation Act, 1923 — Section 3, 3(1), 3(1)(b), 3(1)(b)(i), 30
High Courts18 Dec 2017Allowed
Tuntun Kumar Vs Union Of India
Delhi High Court · (2017) 12 DEL CK 0408
Railways Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124A
High Courts18 Dec 2017Dismissed
Kuldip Singh Vs Kishan Kumar (Deceased) Through Lrs. & Ors
Delhi High Court · (2017) 12 DEL CK 0407
Code Of Civil Procedure, 1908 — Section 96
High Courts18 Dec 2017Dismissed
Piccadily Hotel Pvt. Ltd Vs Orange International Pvt. Ltd
Delhi High Court · (2017) 12 DEL CK 0406
Code Of Civil Procedure, 1908 — Section 96Sale Of Goods Act, 1930 — Section 42, 43
High Courts18 Dec 2017Dismissed
R.S. Gautam & Ors Vs Delhi Development Authority & Ors
Delhi High Court · (2017) 12 DEL CK 0405
Delhi Development (Master Plan And Zonal Development Plan) Rules, 1959 — Rule 8Code Of Civil Procedure, 1908 — Section 96Delhi Development Act, 1957 — Section 53B
High Courts18 Dec 2017Dismissed
Rakesh Kumar Juneja & Ors Vs State Of Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0404
Indian Succession Act, 1925 — Section 263Specific Relief Act, 1963 — Section 31
High Courts18 Dec 2017Dismissed
Air India Ltd Vs Capt Suresh Kumar & Anr
Delhi High Court · (2017) 12 DEL CK 0403
High Courts18 Dec 2017Disposed Of
Sanmati Sabha Vs J K Mittal & Ors
Delhi High Court · (2017) 12 DEL CK 0402
High Courts18 Dec 2017Dismissed
R.R. Pradhan Vs Chief Commissioner Of Persons With Disabilities & Ors
Delhi High Court · (2017) 12 DEL CK 0401
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996 — Rule 5, 6
High Courts18 Dec 2017Dismissed
Kasturi & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0400
Indian Succession Act, 1925 — Section 372, 376, 378
High Courts18 Dec 2017Disposed Of
J.N. Chamber And Anr Vs Government Of National Capital Territory Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0399
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Ved Prakash Tyagi And Anr Vs Land Acquisition Collector And Anr
Delhi High Court · (2017) 12 DEL CK 0398
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Ranbir Singh Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0397
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Vipin Chugh Vs Lt. Governor Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0396
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts18 Dec 2017Disposed Of
Anand Rai Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0395
High Courts18 Dec 2017Disposed Of
AI-Hind Party & Anr Vs Registrar General And Census, Commission Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0394
Constitution Of India, 1950 — Article 340
High Courts18 Dec 2017
Sarla Gupta Vs State & Ors
Delhi High Court · (2017) 12 DEL CK 0066
Indian Succession Act, 1925 — Section 218(2), 276, 278, 298
High Courts15 Dec 2017Dismissed
Jyoti Swarup Vs Chander Gupta & Ors
Delhi High Court · (2017) 12 DEL CK 0393
Transfer Of Property Act, 1882 — Section 59
High Courts15 Dec 2017Disposed Of
Alok Kumar Ranja Vs Rama Arora & Anr
Delhi High Court · (2017) 12 DEL CK 0392
Code Of Criminal Procedure, 1973 — Section 173