High Courts20 Dec 2017
MRS. JASMEET KAUR Vs MR. NAVTEJ SINGH
Delhi High Court · (2017) 12 DEL CK 0032
Code of Civil Procedure, 1908, Section 9, Order 7Rule 10 - Courts to try all civil suits unless barredFamily Courts Act, 1984, Section 8, <
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Delhi High Court judgments
1,38,161 judgments · page 3,326 of 6,909
High Courts19 Dec 2017
M/S. Antex Pharma Pvt Ltd Vs Pureca Laboratories (P) Ltd & Ors
Delhi High Court · (2017) 12 DEL CK 0445
Code Of Civil Procedure, 1908 — Order 14, Order 39 Rule 3, Order 20 Rule 5Copyright Act, 1957 — Section 2(c)
High Courts19 Dec 2017Allowed
NIIT Technologies Limited Vs Directorate General, Border Security Force
Delhi High Court · (2017) 12 DEL CK 0444
Arbitration And Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 12, 12(5)
High Courts19 Dec 2017Allowed
KSC Construction Co. Vs Union Of India
Delhi High Court · (2017) 12 DEL CK 0443
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A), 12
High Courts19 Dec 2017Disposed Of
Shikha Khullar Vs Life Insurance Corporation Of India
Delhi High Court · (2017) 12 DEL CK 0441
Life Insurance Corporation of India (Agents) Regulations, 2017 — Regulation 10, 10(4), 19, 19(1)
High Courts19 Dec 2017Dismissed
New Delhi Traders Association & Anr Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0439
Unified Delhi Building Byelaws, 2016 — Regulation 1.1, 1.3
High Courts19 Dec 2017Disposed Of
M. Gautam Infra Ltd. (In Vol.Liqn.) Vs
Delhi High Court · (2017) 12 DEL CK 0438
Companies (Court) Rules, 1959 — Rule 329, 331Companies Act, 1956 — Section 485, 490, 497, 497(6), 509
High Courts19 Dec 2017Allowed
Rajesh Sahni Vs Lal Babu Rai & Anr
Delhi High Court · (2017) 12 DEL CK 0437
Indian Penal Code, 1860 — Section 304AEmployee’s Compensation Act, 1923 — Section 22, 30
High Courts19 Dec 2017Dismissed
Ashok Kumar Vs State
Delhi High Court · (2017) 12 DEL CK 0436
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Dec 2017Disposed Of
Naresh @ Pappu Vs State Nct Of Delhi
Delhi High Court · (2017) 12 DEL CK 0435
Indian Penal Code, 1860 — Section 308
High Courts19 Dec 2017
Anil Kumar Ahuja Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0434
High Courts19 Dec 2017Disposed Of
Dr. Sanjeev Kumar Vs Medical Council Of India And Anr
Delhi High Court · (2017) 12 DEL CK 0433
High Courts19 Dec 2017Disposed Of
Neelima Kapoor Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2017) 12 DEL CK 0432
Delhi School Education Act, 1973 — Section 10(1)
High Courts19 Dec 2017Disposed Of
Minakshi Singh Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2017) 12 DEL CK 0431
High Courts19 Dec 2017Dismissed
Wimpy International Ltd. Vs Gulshan Dhingra
Delhi High Court · (2017) 12 DEL CK 0430
Limitation Act, 1963 — Article 1Limitation Act, 1908 — Article 85Jammu And Kashmir Limitation Act, 1938 — Article 115
High Courts19 Dec 2017
Mira Vachani & Ors Vs Shanta Wadhwani & Ors
Delhi High Court · (2017) 12 DEL CK 0429
High Courts19 Dec 2017
Super Cassettes Industries Private Limited Vs Friends Cable Network
Delhi High Court · (2017) 12 DEL CK 0428
Copyright Act, 1957 — Section 14(a)(iii), 14a(iv), 14(d)(iii), 14(e)(iii), 5152A
High Courts19 Dec 2017Disposed Of
Kent Ro Systems Ltd & Anr Vs Pushpendra Yadav & Ors
Delhi High Court · (2017) 12 DEL CK 0427
High Courts19 Dec 2017Dismissed
Principal Commissioner Of Income Tax-18 Vs Om Prakash Chandna
Delhi High Court · (2017) 12 DEL CK 0426
Income Tax Act, 1961 — Section 158BC, 260, 260A
High Courts19 Dec 2017Dismissed
Sahil Singh Ravish Vs University Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0425
Constitution Of India, 1950 — Article 226