High Courts15 Dec 2017Disposed Of
K.L.Berwa Vs DPCL And Ors.
Delhi High Court · (2017) 12 DEL CK 0391
Delhi Electric Undertaking DMC Rules (Control And Appeal) Regulations, 1976 — Section 17
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,329 of 6,909
High Courts15 Dec 2017Dismissed
Rising India Publications Pvt.Ltd And Anr Vs Union Of India & Anr
Delhi High Court · (2017) 12 DEL CK 0390
Constitution Of India, 1950 — Article 14
High Courts15 Dec 2017Dismissed
Ajit Kumar Vs Union Of India And Anr.
Delhi High Court · (2017) 12 DEL CK 0389
Indian Medical Council Act, 1956 — Section 25(2)
High Courts15 Dec 2017Disposed Of
Radha Soami Satsang Beas Vs Rajiv Popli & Others
Delhi High Court · (2017) 12 DEL CK 0388
Indian Contract Act, 1872 — Section 19ACode Of Civil Procedure, 1908 — Order 23 Rule 3, Order 12 Rule 6
High Courts15 Dec 2017
Merck Sharp And Dohme Corp & Anr Vs Vinod Jadhav & Ors
Delhi High Court · (2017) 12 DEL CK 0387
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10Patent Act, 1970 — Section 113
High Courts15 Dec 2017
South Asia Human Rights Documentation Trust & Others Vs Suhas Chakma & Others
Delhi High Court · (2017) 12 DEL CK 0386
Code Of Civil Procedure, 1908 — Section 92, Order 1 Rule 10Indian Penal Code, 1860 — Section 379, 406Code Of Criminal Procedure, 1973 — Section 190, 200
High Courts15 Dec 2017
M/S Canbank Financial Services Ltd Vs Geetanjali Motors Ltd. & Ors.
Delhi High Court · (2017) 12 DEL CK 0385
Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471
High Courts15 Dec 2017Disposed Of
Usha Rani Vs Commissioner, North MCD
Delhi High Court · (2017) 12 DEL CK 0384
High Courts15 Dec 2017Disposed Of
Raj Kumar Halder Vs Transitional Health Science And Technology Institute & Ors
Delhi High Court · (2017) 12 DEL CK 0383
High Courts15 Dec 2017Disposed Of
National Hydro Electricity Power Corporation Officers Association Vs Union Of India And Ors
Delhi High Court · (2017) 12 DEL CK 0382
High Courts15 Dec 2017Dismissed
Santosh Bansal Vs Paramjeet Singh
Delhi High Court · (2017) 12 DEL CK 0381
Code Of Civil Procedure, 1908 — Order 37, Section 96
High Courts15 Dec 2017Allowed
Sarjit & Anr Vs Hanuman Das Chaturvedi & Ors (The New India Assurance Co Ltd)
Delhi High Court · (2017) 12 DEL CK 0380
High Courts15 Dec 2017Allowed
Mohit Kadian Vs University Of Delhi & Anr.
Delhi High Court · (2017) 12 DEL CK 0379
High Courts15 Dec 2017Dismissed
Commissioner Of Income Tax (Central)-I Vs M/S Russian Technology Centre (P) Ltd
Delhi High Court · (2017) 12 DEL CK 0378
Income Tax Rules, 1962 — Rule 46, 46AIncome Tax Act, 1961 — Section 68, 69, 132, 153A, 260A
High Courts15 Dec 2017Partly Allowed
Amarrass Society For Performing Arts Vs Commissioner Of Excise, Entertainment And Luxury Tax & Anr
Delhi High Court · (2017) 12 DEL CK 0377
Central Excise Act, 1944 — Section 15, 33, 40
High Courts15 Dec 2017Allowed
Sonali Badhe, A.L.A. Directorate Of Enforcement, Ahmedabad Vs Ashish Chandra Singh DLA, New Delhi & Anr
Delhi High Court · (2017) 12 DEL CK 0376
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 13, 18
High Courts15 Dec 2017Dismissed
Vikas & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2017) 12 DEL CK 0375
High Courts15 Dec 2017Disposed Of
Virendra Singh Vs Union Of India & Ors
Delhi High Court · (2017) 12 DEL CK 0374
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 16
High Courts15 Dec 2017Dismissed
D Vs P @ R
Delhi High Court · (2017) 12 DEL CK 0373
Delhi High Court Rules, 1967 — Rule 7Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(ia), 13(1)(i-1), 23(1)(b)Evidence Act, 1872 — Section 165
High Courts15 Dec 2017Dismissed
Govt. Of Nct Of Delhi Vs S. K. Sharma
Delhi High Court · (2017) 12 DEL CK 0372
Central Civil Services (Pension) Rules, 1972 — Rule 68