CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,347 of 6,909

High Courts30 Nov 2017Dismissed

Suresh Kumar Vs Central Secretariat Club

Delhi High Court · (2017) 11 DEL CK 0068

Code Of Civil Procedure, 1908 — Section 96, Order 18 Rule 4Public Gambling Act, 1867 — Section 3, 14Code Of Criminal Procedure, 1973 — Section 156(3)
Read judgment
High Courts30 Nov 2017Disposed Of

Shabana & Another Vs State

Delhi High Court · (2017) 11 DEL CK 0065

Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304, 304I, 304IICode Of Criminal Procedure, 1973 — Section 482
Read judgment
High Courts30 Nov 2017Disposed Of

Batti Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0059

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts30 Nov 2017Disposed Of

Satpal Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0058

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts30 Nov 2017Disposed Of

Aman Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0057

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts30 Nov 2017Disposed Of

Gajinder Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2017) 11 DEL CK 0056

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts30 Nov 2017Disposed Of

Rati Ram Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2017) 11 DEL CK 0055

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment
High Courts30 Nov 2017Disposed Of

Maya Devi And Ors. Vs Union Of India And Ors

Delhi High Court · (2017) 11 DEL CK 0054

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 17, 18, 31, 31(1), 31(2), 32, 33, 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
Read judgment