High Courts29 Nov 2017Allowed
KYK Corporation Limited & Ors Vs Vivek Kochher & Anr
Delhi High Court · (2017) 11 DEL CK 0091
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A, Order 18 Rule 17, Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,350 of 6,909
High Courts29 Nov 2017Disposed Of
Agnesh Verma & Anr Vs State
Delhi High Court · (2017) 11 DEL CK 0090
Code Of Criminal Procedure, 1973 — Section 362, 389, 482Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471, 568
High Courts29 Nov 2017Disposed off
SHRI AGNESH VERMA Vs STATE
Delhi High Court · (2017) 11 DEL CK 0041
Code of Criminal Procedure, 1973, Section 482, Section 362 - Saving of inherent powers of High Court - Court not to alter judgmentIndian Penal Code, 1860,
High Courts28 Nov 2017Allowed
MBL Infrastructures Ltd. Vs Union Of India
Delhi High Court · (2017) 11 DEL CK 0162
Arbitration And Conciliation Act, 1996 — Section 9Indian Contract Act, 1872 — Section 73, 74
High Courts28 Nov 2017Dismissed
South Delhi Municipal Corporation Vs M/S Prithvi Associates
Delhi High Court · (2017) 11 DEL CK 0161
Arbitration And Conciliation Act, 1996 — Section 31(3), 31(7), 34
High Courts28 Nov 2017Dismissed
Punit Sharma Vs Anil Kumar And Ors
Delhi High Court · (2017) 11 DEL CK 0160
Motor Vehicles Act, 1988 — Section 140, 166
High Courts28 Nov 2017Disposed Of
National Insurance Co. Ltd Vs Anita Punia & Ors
Delhi High Court · (2017) 11 DEL CK 0159
High Courts28 Nov 2017Disposed Of
Fakir Chand Taneja & Ors Vs Sudama Gupta & Ors
Delhi High Court · (2017) 11 DEL CK 0158
High Courts28 Nov 2017Disposed Of
Reliance General Insurance Co. Ltd Vs Master Rajesh & Ors
Delhi High Court · (2017) 11 DEL CK 0156
High Courts28 Nov 2017Disposed Of
Tuntun Ray Vs Nishu Pal & Ors.
Delhi High Court · (2017) 11 DEL CK 0155
High Courts28 Nov 2017Disposed Of
National Insurance Co. Ltd Vs Suman Sharma & Ors
Delhi High Court · (2017) 11 DEL CK 0154
High Courts28 Nov 2017Disposed Of
Shama Sood And Anr Vs M/S Madan Lal Shyam Sunder
Delhi High Court · (2017) 11 DEL CK 0153
Code Of Civil Procedure, 1908 — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts28 Nov 2017Dismissed
M/S Simbhaoli Sugars Ltd And Anr Vs Union Of India And Ors
Delhi High Court · (2017) 11 DEL CK 0152
High Courts28 Nov 2017Disposed Of
Power Finance Corporation Ltd Vs Sushma Singh & Ors
Delhi High Court · (2017) 11 DEL CK 0151
Right To Information Act, 2005 — Section 8(1), 8(1)(j), 12, 18, 18(1)(a), 18(1)(b), 18(1)(c), 18(1)(d), 18(1)(e), 18(1)(f), 18(3), 18(3)(a), 18(3)(b), 18(3)(c), 18(3)(d), 18(3)(e), 18(3)(f), 18(4), 19(1), 19(3), 20
High Courts28 Nov 2017Allowed
Indian Potash Limited & Ors. Vs Union Of India & Ors
Delhi High Court · (2017) 11 DEL CK 0150
Right To Information Act, 2005 — Section 2(a), 2(b), 2(c), 2(h), 2(h)(d)(i)
High Courts28 Nov 2017Disposed Of
Indu Bansal Vs State
Delhi High Court · (2017) 11 DEL CK 0149
Indian Succession Act, 1925 — Section 278, 300
High Courts28 Nov 2017Disposed Of
Rockfurd Education Pvt. Ltd. & Ors Vs Luv Kush Infrastructure Pvt. Ltd
Delhi High Court · (2017) 11 DEL CK 0148
High Courts28 Nov 2017
Bhasin Tobaccos Ltd. & Ors Vs Gambro Nexim(India) Medical Ltd. & Ors
Delhi High Court · (2017) 11 DEL CK 0147
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 18, 34
High Courts28 Nov 2017Dismissed
Rahul & Ors Vs MCD & Ors
Delhi High Court · (2017) 11 DEL CK 0146
Limitation Act, 1963 — Article 72, 113Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 11Limitation Act, 1963 — Section 14
High Courts28 Nov 2017
M/S Vysya Leasing & Finance Ltd Vs M/S Amrit Lal Bajaj & Co. & Anr
Delhi High Court · (2017) 11 DEL CK 0144
Code Of Civil Procedure, 1908 — Section 35, 50, 52, Order 22 Rule 10, Order 7 Rule 11, Order 6 Rule 17Code Of Criminal Procedure, 1973 — Section 340Evidence Act, 1872 — Section 74