High Courts16 Jan 2018Allowed
M/S. AIR CAR AIRLINES PVT LTD Vs UNION OF INDIA & ORS.
Delhi High Court · (2018) 01 DEL CK 0001
Aircraft (Security) Rules, 2011 — Rule 2(1)(e), 2(1)(za), 24Aircraft Act, 1934 — Section 5A
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,305 of 6,909
High Courts15 Jan 2018Dismissed
Sushila Sharma Vs Union Of India
Delhi High Court · (2018) 01 DEL CK 0351
Railways Act, 1989 — Section 123, 123(c)(2), 124A, 124A(b)
High Courts15 Jan 2018Disposed Of
Mahendra Nathani Vs National Capital Territory Of Delhi And Ors
Delhi High Court · (2018) 01 DEL CK 0350
Delhi Excise Rules, 2010 — Rule 21
High Courts15 Jan 2018Dismissed
Varian Medical Systems International India Pvt. Ltd. And Anr Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0349
Constitution Of India, 1950 — Article 226
High Courts15 Jan 2018Disposed Of
Sulahkul Satsang Mandal (Reg.) Vs Land Acquisition Collector (South West) & Anr
Delhi High Court · (2018) 01 DEL CK 0348
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts15 Jan 2018Disposed Of
Subhash Chopra & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0347
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts15 Jan 2018Dismissed
Parsoli Motors Works Private Limited Vs Bmw India Private Litmited
Delhi High Court · (2018) 01 DEL CK 0346
Limitation Act, 1963 — Article 54Mineral Concession Rules, 1960 — Rule 37Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jan 2018Disposed Of
Satish Chaudhary Vs Bank Of Baroda And Anr
Delhi High Court · (2018) 01 DEL CK 0345
High Courts15 Jan 2018Dismissed
M/S Capital Land Builders (Pvt) Ltd Vs Municipal Corporation Of Delhi & Anr
Delhi High Court · (2018) 01 DEL CK 0344
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts15 Jan 2018Allowed
M/S Necko Freight Forwarders Ltd Vs Commissioner Of Customs (General)
Delhi High Court · (2018) 01 DEL CK 0343
Customs Act, 1962 — Section 108Customs Brokers Licensing Regulations, 2013 — Regulation 11(a), 11(d), 11(i), 11(m), 11(n), 19, 19(1), 19(2), 20, 20(1), 20(2), 20(5), 20(6), 20(7)Customs House Agents Licensing Regulations, 1984 — Regulation 8(1), 20, 22
High Courts15 Jan 2018Dismissed
Ajay Maniram Yadav Vs Bharat Sanchar Nigam Limited & Ors
Delhi High Court · (2018) 01 DEL CK 0342
Administrative Tribunals Act, 1985 — Section 21(3)
High Courts15 Jan 2018Disposed Of
Reliance General Insurance Company Ltd Vs Suman & Ors
Delhi High Court · (2018) 01 DEL CK 0341
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2018Disposed Of
Subhash Chander Khatri Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0339
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 17(1), 18, 31, 31(1), 31(2), 32, 33, 34
High Courts15 Jan 2018Disposed Of
Vijay Kumar Bajaj Vs R.D. Nath And Ors
Delhi High Court · (2018) 01 DEL CK 0338
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts15 Jan 2018Disposed Of
Laxmi Archon (P) Ltd Vs Adm South West
Delhi High Court · (2018) 01 DEL CK 0337
Constitution Of India, 1950 — Article 226Delhi Land (Restriction on Transfer) Act, 1972 — Section 6
High Courts15 Jan 2018Disposed Of
Yonker Skates Pvt Ltd Vs I - Bots & Anr
Delhi High Court · (2018) 01 DEL CK 0336
Information Technology (Intermediary Guidelines) Rules, 2011 — Rule 3Information Technology Act, 2000 — Section 2(1)(w), 79
High Courts15 Jan 2018Dismissed
KAMINI KASHYAP THR. HER FATHER Vs STATE OF NCT OF DELHI & ORS
Delhi High Court · (2018) 01 DEL CK 0079
Code of Criminal Procedure, 1973, Section 439(2) - Special powers of High Court or Court of Session regarding bail
High Courts15 Jan 2018Dismissed
HANIF AND ANR Vs GOVT OF NCT OF DELHI AND ANR
Delhi High Court · (2018) 01 DEL CK 0071
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts15 Jan 2018Dismissed
VARIAN MEDICAL SYSTEMS INTERNATIONAL INDIA PVT. LTD. AND ANR Vs UNION OF INDIA AND ORS
Delhi High Court · (2018) 01 DEL CK 0070
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts15 Jan 2018
LALIT KUMAR Vs EAST DELHI MUNICIPAL CORPORATION & ORS
Delhi High Court · (2018) 01 DEL CK 0069