High Courts16 Jan 2018Disposed Of
Harpreet Kaur And Anr. Vs M/S Fullerton India Credit Company Ltd
Delhi High Court · (2018) 01 DEL CK 0370
Indian Contract Act, 1872 — Section 138Code Of Civil Procedure, 1908 — Order 23 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,304 of 6,909
High Courts16 Jan 2018Disposed Of
Uma Mehra Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0369
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts16 Jan 2018Dismissed
Commissioner Of Gift Tax Vs Ramesh Suri
Delhi High Court · (2018) 01 DEL CK 0367
Gift Tax Act, 1958 — Section 2(xii), 2(24), 3, 4, 4(1)(a)
High Courts16 Jan 2018Disposed Of
Raj Singh Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0366
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts16 Jan 2018Disposed Of
Yogesh Mittal Vs Enforcement Directorate
Delhi High Court · (2018) 01 DEL CK 0365
Constitution Of India, 1950 — Article 14, 21Indian Penal Code, 1860 — Section 120B, 188, 376, 376A, 376B, 376C, 376D, 406, 409, 420, 467, 468, 471Prevention of Money-Laundering Act, 2002 — Section 3, 4, 44(1)(b), 45, 45(1)
High Courts16 Jan 2018Disposed Of
Bajaj Allianz General Insurance Co Ltd Vs Beena Yadav & Ors
Delhi High Court · (2018) 01 DEL CK 0364
High Courts16 Jan 2018Dismissed
Mukti Dutta Vs Vijay Bhushan (Deceased Through Lrs) & Ors
Delhi High Court · (2018) 01 DEL CK 0363
Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 23 Rule 1(4), Order 23 Rule 2, Order 39 Rule 2, Order 7 Rule 11, Order 6 Rule 17Hindu Succession Act, 1956 — Section 6, 6(1), 14, 23
High Courts16 Jan 2018Dismissed
Manish Jain Vs M/S. Hdb Financial Services & Ors
Delhi High Court · (2018) 01 DEL CK 0362
Arbitration & Conciliation Act, 1996 — Section 8
High Courts16 Jan 2018Dismissed
Sunita Raju & Ors. Vs Union Of India & Ors.
Delhi High Court · (2018) 01 DEL CK 0361
Constitution Of India, 1950 — Article 14, 16
High Courts16 Jan 2018Disposed Of
School Management Of Rao Mohar Singh Memorial Senior Secondary School & Anr Vs Gaurav Sharma & Ors
Delhi High Court · (2018) 01 DEL CK 0360
Delhi School Education Rules, 1973 — Rule 121
High Courts16 Jan 2018Disposed Of
Dr. M. Padma Suresh And Ors. Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0359
High Courts16 Jan 2018Dismissed
State (Nct Of Delhi) Vs Virender Singh
Delhi High Court · (2018) 01 DEL CK 0358
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 25, 42, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2), 43, 50
High Courts16 Jan 2018Disposed Of
Louis Vuitton Malletier Vs Kapil Pahuja & Ors
Delhi High Court · (2018) 01 DEL CK 0357
Code Of Civil Procedure, 1908 — Section 9, 20, Order 37, Order 13A Rule 1, Order 13A Rule 2, Order 13A Rule 3Trade Marks Act, 1999 — Section 134, 134(2), 144Copyright Act, 1957 — Section 62
High Courts16 Jan 2018Disposed Of
Gajraj Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0356
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts16 Jan 2018Disposed Of
Mohd. Rahish Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0355
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts16 Jan 2018
Mahendra Kumar & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0354
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts16 Jan 2018Dismissed
Vijendra Singh Jafa Vs Central Bureau Of Investigation & Anr
Delhi High Court · (2018) 01 DEL CK 0353
Constitution Of India, 1950 — Article 20, 145(3)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts16 Jan 2018Dismissed
Nirmal Singh & Ors Vs Yashwant Jain & Anr
Delhi High Court · (2018) 01 DEL CK 0352
Arbitration & Conciliation Act, 1996 — Section 8, 34, 34(2), 35, 37, 37(1)
High Courts16 Jan 2018
DCB BANK LTD. Vs J.S. SAWHNEY & ANR.
Delhi High Court · (2018) 4 AD(Delhi) 109 : (2018) 247 DLT 527 : (2018) 168 DRJ 49
Code Of Civil Procedure, 1908 — Section 11, 96Transfer Of Property Act, 1882 — Section 106, 107, 113Registration Act, 1908 — Section 17(1)(d)