High Courts15 Jan 2018Dismissed
PANNALAL RATHORE & ANR Vs W.H. DEETH (BALLABGARH) & CO
Delhi High Court · (2018) 01 DEL CK 0068
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,306 of 6,909
High Courts15 Jan 2018Disposed
SUMER SEGAL (S.SEGAL) & ANR Vs RAJ RANI SHARMA & ORS
Delhi High Court · (2018) 01 DEL CK 0067
High Courts15 Jan 2018Dismissed
RAJ PATI & ORS Vs MEENA DEVI
Delhi High Court · (2018) 01 DEL CK 0066
Transfer of Property Act, 1882, Section 53A - Part performance
High Courts15 Jan 2018Dismissed
PRAMOD MANDAL Vs STATE (GNCT OF DELHI)
Delhi High Court · (2018) 01 DEL CK 0065
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts15 Jan 2018Disposed
R B B Vs LTG S D B (RETD)
Delhi High Court · (2018) 01 DEL CK 0031
Hindu Marriage Act, 1955, Section 13(1)(IA) - DivorceFamily Courts Act, 1984, Section 19, Section 24 - Appeal
High Courts15 Jan 2018Allowed
PARASRAMKA HOLDINGS PVT. LTD & ORS Vs AMBIENCE PRIVATE LTD. & ANR
Delhi High Court · (2018) 01 DEL CK 0030
Code of Civil Procedure, 1908, Order 7Rule 11 -Arbitration and Conciliation Act, 1996, Section 8, Section 8(1) - Power to refer parties to a
High Courts15 Jan 2018Disposed
VINOD @ BANTI Vs STATE
Delhi High Court · (2018) 01 DEL CK 0024
Code of Criminal Procedure, 1973, Section 164, Section 428 - Recording of confessions and statements - Period of detention undergone by the accused to be set off against the sentence of impri
High Courts15 Jan 2018Dismissed
THE INDIA FITNESS CONNECT PVT. LTD Vs OZONE SPA PVT. LTD. & ANR
Delhi High Court · (2018) 01 DEL CK 0023
Negotiable Instruments Act, 1881, Section 139 - Presumption in favour of holder
High Courts15 Jan 2018
TATA CAPITAL FINANCIAL SERVICES LTD Vs A.G. AEROVISION ELECTRONICS PVT. LTD & ORS
Delhi High Court · (2018) 01 DEL CK 0022
Arbitration and Conciliation Act, 1996, Section 3, Section 3(1), Section 36, Section 31(1), Section 34(3), Section 31(5) -
High Courts15 Jan 2018Dismissed
SANJEEV SIKKA AND ANR Vs RESERVE BANK OF INDIA AND ORS
Delhi High Court · (2018) 01 DEL CK 0020
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 18, Section 13(2), Section 13(4) - Appeal to Appellate Tribunal
High Courts15 Jan 2018Disposed
DEPUTY COMMISSIONER OF POLICE Vs SUBHASH CHANDRA AGARWAL
Delhi High Court · (2018) 01 DEL CK 0018
Code of Criminal Procedure, 1973, Section 173 - Report of police officer on completion of InvestigationRight to Information Act, 2005, Section 19, Secti
High Courts15 Jan 2018
ASTONFIELD RENEWABLES PVT. LTD. & ANR Vs RAVINDER RAINA
Delhi High Court · (2018) 01 DEL CK 0017
Arbitration and Conciliation Act, 1996, Section 4, Section 4, Section 11, Section 11, Section 9, Section 9, Se
High Courts15 Jan 2018Dismissed
SANJAY MEHRA Vs KORES INDIA LTD
Delhi High Court · (2018) 01 DEL CK 0016
Limitation Act, 1963, Section 55
High Courts15 Jan 2018Disposed
RELIANCE COMMUNICATION LIMITED & ANR. Vs BHARTI INFRATEL LIMITED
Delhi High Court · (2018) 01 DEL CK 0015
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2, Order 39, Order 38Rule 5, O
High Courts12 Jan 2018Dismissed
Ankur Mutreja Vs BSES Yamuna Power Limited (BYPL) & Anr
Delhi High Court · (2018) 01 DEL CK 0335
Code Of Civil Procedure, 1908 — Order 33, Section 94, 148, 149, 151, Order 1 Rule 10(2), Order 7 Rule 11, Order 7 Rule 11(c)Court Fees' Act 1870 — Section 4
High Courts12 Jan 2018Dismissed
Union Of India Vs M/S Steel Authority Of India Limited
Delhi High Court · (2018) 01 DEL CK 0334
Railways Act, 1989 — Section 93(f), 94, 98
High Courts12 Jan 2018Dismissed
Sagar Dhaiya (Minor) Through Father Shri Manjeet Singh Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0333
High Courts12 Jan 2018Dismissed
Dalip @ Ballu Vs State ( Govt Nct Of Delhi)
Delhi High Court · (2018) 01 DEL CK 0332
Protection of Children from Sexual Offences Act, 2012 — Section 6, 10Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 376
High Courts12 Jan 2018Dismissed
Municipal Corporation Of Delhi & Or Vs Shambhuji & Ors
Delhi High Court · (2018) 01 DEL CK 0331
Code Of Civil Procedure, 1908 — Order 7 Rule 11Delhi Municipal Corporation Act, 1957 — Section 116G, 169, 170, 477, 478
High Courts12 Jan 2018Dismissed
A Vs S
Delhi High Court · (2018) 01 DEL CK 0330
Hindu Marriage Act, 1955 — Section 24